COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 123 of 1,831

High Courts24 Apr 2023Allowed

Hanifbhai @ Pasa S/O Hasanbhai Patel Through Abdul @ Jangli Hasanbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0090

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts24 Apr 2023Dismissed

Lukman @ Samir Nasirbhai Bhatti Through Anishabanu Irbaj Bhatti Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2023) 04 GUJ CK 0089

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts21 Apr 2023Allowed/Disposed Of

Oil And Natural Gas Corporation Limited Vs Hindustan Chemicals Company (Prop. Hindustan Engineering And Industries Ltd.)

Gujarat High Court · (2023) 04 GUJ CK 0088

Code Of Civil Procedure, 1908 — Section 34, 34(1), 35(1)

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High Courts21 Apr 2023Dismissed

Rohit S/O Bhaidas Pawar Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0087

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts21 Apr 2023Dismissed

Arbaaz S/O Satar @ Sattar Pathan Vs Police Commissioner

Gujarat High Court · (2023) 04 GUJ CK 0086

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts21 Apr 2023Dismissed

Anant @ D M S/O Vishnuprasad Pande Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0085

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts21 Apr 2023Dismissed

Afzal S/O. Ibrahim Shah Vs Commissioner Of Police

Gujarat High Court · (2023) 04 GUJ CK 0084

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ga), 3(1)

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High Courts21 Apr 2023Dismissed

Anilbhai @ Komli S/O Ashokbhai Sapkale Through His Mother Surekha W/O Ashok Sapkale Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0083

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts21 Apr 2023Dismissed

Amankhan Alias @ Raja Aslamkhan Anwarkhan Pathan Through Pathan Renumabanu Aamankhan Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0082

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts21 Apr 2023Dismissed

Sujit @ Ravi Gopalkrishna Jha Through Sudip Gopalkrishna Jha Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0081

Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts20 Apr 2023Allowed

Patel Arvindbhai Chhaganbhai Vs State Of Gujarat Through Dist Collector

Gujarat High Court · (2023) 04 GUJ CK 0080

Limitation Act, 1963 — Section 5

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High Courts20 Apr 2023Allowed

Komal Jaydeep Gada Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 380

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High Courts20 Apr 2023Allowed

Ranjan Karsanbhai Gohil Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0078

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409

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High Courts20 Apr 2023Allowed

Chaudhary Parth Mahadevbhai Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0077

Indian Penal Code, 1860 — Section 120B, 201, 406, 409, 420, 439

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High Courts20 Apr 2023Allowed

Sabhad Jayraj Manubhai Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0076

Code Of Criminal Procedure, 1973 — Section 438 Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2)

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High Courts19 Apr 2023Allowed

Manohar Dan Kalu Dan Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420

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High Courts19 Apr 2023Allowed

Vasantbhai Rasiyabhai Vasava Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354, 395, 397, 450, 427, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts19 Apr 2023Dismissed

Kiritbhai Jaykrishna Thakkar Vs M/S Sandipkumar Bhikhabhai Patel And Co

Gujarat High Court · (2023) 04 GUJ CK 0073

Constitution Of India, 1950 — Article 225Civil Rules, 1993 — Rule 1General Clauses Act, 1897 — Section 5(3), 6, 6(c), 6(e)

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High Courts19 Apr 2023Dismissed

Naranbhai Gangaram Gohel Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 04 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 56, 57, 211

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High Courts19 Apr 2023Disposed Of

Patel Darghabhai Meghrajbhai Vs Koli Vaghabhai Varsangbhai

Gujarat High Court · (2023) 04 GUJ CK 0071

Code Of Civil Procedure, 1908 — Section 96, 100, Order 10 Rule 1, Order 41, Order 14 Rule 1(5), Order 18 Rule 2, Order 20 Rule 5, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31Provincial Insolvency Act, 1920 — Section 54/li>Land Acquisition Act, 1954 — Section 54

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