High Courts01 May 2023Allowed

Yuvrajbhai Vahtubhai Khachar Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 120(b), 143, 147, 148, 149, 323, 324, 325, 341, 326, 397, 504, 506 (2)Arms Act, 1959 — Section 25(1), 25(1b)(a)
High Courts28 Apr 2023Allowed

Sumit Khumanbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2023) 04 GUJ CK 0106

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(j)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6