High Courts18 Jan 2002Partly Allowed
Gujarat State Road Transport Corporation Vs Kalubhai H. Valand
Gujarat High Court · (2002) 94 FLR 427 : (2002) 4 GLR 2953
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,190 of 1,769
High Courts18 Jan 2002
B.B. Pathak Vs State of Gujarat and Another
Gujarat High Court · (2002) 4 GLR 3055
Constitution of India, 1950 — Article 309
High Courts18 Jan 2002Dismissed
Medical Officer District Health Centre and others Vs Savjibhai Trikambhai Kansagra
Gujarat High Court · (2002) 22 GLH 245
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(oo), 25F
High Courts17 Jan 2002Allowed
Himatlal Muljibhai Talati Vs Gujarat Pollutin Control Board
Gujarat High Court · (2002) 01 GUJ CK 0029
Constitution of India, 1950 — Article 20(3)
High Courts17 Jan 2002Dismissed
Virendrasinh J. Makwana Vs State of Gujarat and Others
Gujarat High Court · (2002) 22 GLH 734
High Courts16 Jan 2002
V.D. Barot Vs State of Gujarat and Others
Gujarat High Court · (2002) 4 GLR 3734
Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 311, 311(1), 311(2)Penal Code, 1860 (IPC) — Section 143, 148, 149, 302, 307
High Courts16 Jan 2002Allowed
New India Assurance Co. Ltd. Vs Ketanbhai Bhagvandas Shah and Others
Gujarat High Court · (2002) ACJ 1477 : (2002) 50 GLH 22 : (2002) 22 GLH 50 : (2002) 1 GLR 696
Motor Vehicles Act, 1988 — Section 149(1), 149(2), 3
High Courts16 Jan 2002Allowed
Minaben Merabhai and Another Vs State of Gujarat
Gujarat High Court · (2003) 2 DMC 10 : (2002) 2 GLR 1662
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 306
High Courts15 Jan 2002Allowed
Jyoti Motors Vs Industrial Credit and Development Syndicate Ltd.
Gujarat High Court · (2002) 29 GLH 22 : (2002) 22 GLH 29 : (2002) 4 GLR 3554
Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 35, 36Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 119, 5
High Courts15 Jan 2002Dismissed
Jivan Ganpati Vs P.K. Menon or his Successor-in-Office
Gujarat High Court · (2002) 2 GLR 1126
High Courts15 Jan 2002Dismissed
Mohanlal L. Bhakta, Since Decea-Sed through his heirs and L.R. Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 20 : (2002) 20 GLH 22
High Courts15 Jan 2002
Galiabhai Dipaktara Vs Managing Director and Others
Gujarat High Court · (2002) 3 ACC 691
Workmens Compensation Act, 1923 — Section 30, 4A, 4A(3)
High Courts13 Jan 2002Dismissed
Samjuben Bhikhabhai Vs Koli Lalji Naku
Gujarat High Court · (2001) 1 ACC 383 : (2001) ACJ 56 : (2000) 1 GLR 742
Motor Vehicles Act, 1988 — Section 110D, 95
High Courts11 Jan 2002
Hiralal Motibhai Patel Vs State of Gujarat
Gujarat High Court · (2002) CriLJ 2781 : (2002) 4 GLR 2949
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 304, 325
High Courts11 Jan 2002Dismissed
Asif Enterprises Vs O.N.G.C. Limited
Gujarat High Court · AIR 2002 Guj 264 : (2002) 90 GLH 22 : (2002) 22 GLH 90
Constitution of India, 1950 — Article 14, 19, 226, 32, 324
High Courts11 Jan 2002Dismissed
Revaben and Others Vs State of Gujarat and Others
Gujarat High Court · (2002) 2 GLR 1530
Bombay Provincial Municipal Corporations Act, 1949 — Section 213, 284NConstitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 23(2), 23(3), 24
High Courts11 Jan 2002Dismissed
Suryaprasad Dinbandhu Vyas Vs Ahmedabad Dhobi Panch Trust
Gujarat High Court · (2003) 4 GLR 728
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts11 Jan 2002Dismissed
Commissioner of Central Excise Vs Sardar Steel Pvt. Ltd.
Gujarat High Court · (2002) 83 ECC 868 : (2005) 184 ELT 346
High Courts10 Jan 2002Dismissed
R.K. Jhala Vs State of Gujarat
Gujarat High Court · (2002) 01 GUJ CK 0071
High Courts10 Jan 2002
Gujarat State Co-op. Land Development Bank Ltd. and Another Vs Dy. Secretary (Appeals), Revenue Department and Others
Gujarat High Court · (2002) 3 GLR 596
Bombay Land Revenue Code, 1879 — Section 178, 179