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Gujarat High Court judgments

35,376 judgments · page 1,191 of 1,769

High Courts28 Dec 2001Allowed

Deepak Nitrite Ltd. Vs N.H. Rana

Gujarat High Court · (2002) 93 FLR 431

Bombay Industrial Employment (Standing Orders) Rules, 1959 — Rule 32Constitution of India, 1950 — Article 12, 19, 21, 226, 227Evidence Act, 1872 — Section 111, 115
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High Courts28 Dec 2001Dismissed

Ishwarbhai Gokulbhai Surti Vs K.M. Bhatt

Gujarat High Court · (2002) 94 FLR 1129 : (2002) 2 GLR 1276 : (2002) 2 LLJ 233

Constitution of India, 1950 — Article 14, 19, 19(1), 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7Penal Code, 1860 (IPC) — Section 193, 196, 228
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High Courts28 Dec 2001Dismissed

Ishwarbhai Gokulbhai Surti Vs K.M. Bhatt and Others

Gujarat High Court · (2002) 94 FLR 1129 : (2002) 2 GLR 1276 : (2002) 2 LLJ 233

Constitution of India, 1950 — Article 14, 19(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A, 3(1), 7A, 7A(4), 7B
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High Courts27 Dec 2001

Jagdishbhai Mafatlal Patel Vs State of Gujarat

Gujarat High Court · AIR 2002 Guj 329 : (2002) 22 GLH 235 : (2002) 4 GLR 3294

Bombay General Clauses Act, 1904 — Section 14, 16Constitution of India, 1950 — Article 14, 15, 16, 226, 311Gujarat Agricultural Produce Markets Act, 1963 — Section 54
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