High Courts31 Jan 2002Allowed
Inox India Ltd. Vs I.D.B.I. Bank Ltd. and Others
Gujarat High Court · (2002) 2 GLR 1265
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,188 of 1,769
High Courts31 Jan 2002Allowed
State of Gujarat and Others Vs Pravinchandra C. Khatiwala
Gujarat High Court · AIR 2002 Guj 374
Constitution of India, 1950 — Article 14, 299
High Courts31 Jan 2002Allowed
Dharmendra G. Mankad Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 542
Constitution of India, 1950 — Article 309
High Courts31 Jan 2002Allowed
Dagra (Bhil) Mukesh Harjibhai Vs Collector
Gujarat High Court · (2002) 01 GUJ CK 0006
High Courts30 Jan 2002
GSFC Vs MCM Hotels Pvt. Ltd.
Gujarat High Court · AIR 2002 Guj 287 : (2002) 4 GLR 2789
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts30 Jan 2002Dismissed
Ishwarbhai alias Batukbhai L. Shah Vs Bhanushali Hiralal Mohanlal Nanda
Gujarat High Court · AIR 2002 Guj 328
Specific Relief Act, 1963 — Section 38
High Courts30 Jan 2002
Gujarat Agricultural University Vs J.K. Builders
Gujarat High Court · (2002) 01 GUJ CK 0022
Arbitration Act, 1940 — Section 20Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 12, 21
High Courts29 Jan 2002Dismissed
Nilesh Bhogilal Dave Vs Tikoo Traders Pvt. Ltd.
Gujarat High Court · (2002) 4 GLR 3184
Constitution of India, 1950 — Article 226, 227
High Courts29 Jan 2002Dismissed
Siddhpur Taluka Co-operative Purchase and Sales Union and Others Vs State of Gujarat and Others
Gujarat High Court · (2002) 22 GLH 773 : (2002) 2 GLR 422 : (2002) 2 GLR 1357
Gujarat Co-operative Societies Rules, 1965 — Rule 78Maharashtra Co-operative Societies Act, 1960 — Section 18C
High Courts28 Jan 2002Allowed
P.D. Patel Ayurveda Hospital Vs Director of Primary Education
Gujarat High Court · (2002) 01 GUJ CK 0074
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33, 33A
High Courts28 Jan 2002Dismissed
Varvabhai Nathabhai Rabari and Others Vs State of Gujarat and Others
Gujarat High Court · (2003) 1 GLR 97
Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 46
High Courts25 Jan 2002Dismissed
Bhikhabhai Lallubhai Sonavia Vs Nanduben alias Revaben
Gujarat High Court · (2002) 22 GLH 229
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts25 Jan 2002
Bhavna Nalinkant Nanavati Vs Commissioner of Gift Tax
Gujarat High Court · (2002) 255 ITR 529
Trusts Act, 1882 — Section 3
High Courts25 Jan 2002Dismissed
Ahmedabad Municipal Corporation Vs Sheth Lalbhai Dalpatbhai Bharatiya Sanskruti Vidya Bhavan
Gujarat High Court · AIR 2002 Guj 280 : (2003) 23 GLH 656 : (2002) 2 GLR 944
Bombay Provincial Municipal Corporations Act, 1949 — Section 129, 134, 134(3), 137, 137(3)
High Courts25 Jan 2002Allowed
Surat City Gymkhana Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2002) 174 CTR 139 : (2002) 22 GLH 257 : (2002) 254 ITR 733 : (2002) 125 TAXMAN 82
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 11, 12, 13, 13(3), 143(2)
High Courts25 Jan 2002
Bhavna Nalinkant Nanavati Vs CGT
Gujarat High Court · (2002) 174 CTR 152
State Bank of India Act, 1955 — Section 19, 34Transfer of Property Act, 1882 — Section 122Trusts Act, 1882 — Section 2, 2(xii), 29, 3, 4
High Courts25 Jan 2002Dismissed
Santubhai Ranchodbhai Patel, Himself and Guardian of Vs Spl. LAQ Officer
Gujarat High Court · (2002) 4 GLR 692
Bombay Land Revenue Code, 1879 — Section 117, 29, 65Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 23, 4, 4(1)
High Courts25 Jan 2002
Ashwin Vanaspati Industries Vs Commissioner of Income Tax
Gujarat High Court · (2002) 174 CTR 90
Income Tax Act, 1961 — Section 2(47), 256(1), 28, 29, 30
High Courts24 Jan 2002Allowed
New India Assurance Co. Ltd. Vs Kankuben Lakhabhai Bhil and Others
Gujarat High Court · (2003) 1 ACC 103 : (2004) ACJ 1358
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts24 Jan 2002
Gujarat State Road Transport Corporation Vs Kalumiya Rajabhai Malek
Gujarat High Court · (2002) 22 GLH 578