High Courts20 Nov 2002
Ahmedabad Kaiser-I-Hind Mills Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2003) 130 TAXMAN 262
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,154 of 1,769
High Courts20 Nov 2002
Commissioner of Income Tax Vs Bombay Conductors and Electrical (P) Ltd.
Gujarat High Court · (2003) 131 TAXMAN 204
Income Tax Act, 1961 — Section 154, 244(1A), 256(2)
High Courts20 Nov 2002
Packart (P) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2003) 131 TAXMAN 239
Income Tax Act, 1961 — Section 256(1), 28, 36(1)(iii), 37
High Courts30 Oct 2002
P.V. Josheph Christian Vs Deenamma Josheph Christian
Gujarat High Court · (2004) 2 DMC 592 : (2003) 1 GLR 196 : (2003) 3 RCR(Civil) 269
Divorce Act, 1869 — Section 10, 17Gujarat High Court Rules, 1993 — Rule 197
High Courts30 Oct 2002
Agriculture Produce Market Committee Vs State of Gujarat and Others
Gujarat High Court · (2003) 4 GLR 3568
Gujarat Agricultural Produce Markets Act, 1963 — Section 22, 22(1), 48
High Courts30 Oct 2002Allowed
Kanakbhai Narsangbhai Padhar Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 739
Gujarat Panchayats (Amendment) Act, 1993 — Section 116(4), 253, 57(1)
High Courts29 Oct 2002
Ashokkumar Amrutlal Patel Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 669 : (2003) 4 GLR 3164
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 107, 114, 363, 366, 376
High Courts28 Oct 2002
Gujarat State Road Transport Corporation Vs Rameshbhai Parsottambhai and Others
Gujarat High Court · (2006) 1 ACC 286
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts28 Oct 2002Dismissed
Anita Bhandari Vs Union of India (UOI)
Gujarat High Court · (2003) 2 GLR 1093
Arms Act, 1959 — Section 30Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts28 Oct 2002Allowed
Shobhanaben S. Rathod Vs The President, Savarkundla Municipality and Others
Gujarat High Court · (2003) 23 GLH 381
Gujarat Municipalities Act, 1963 — Section 11, 11(3)(A)(i), 22, 38, 38(1)(b)
High Courts28 Oct 2002Allowed
Hiralal G. Siyal and Others Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 497 : (2003) 2 GLR 1409
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 263, 37
High Courts28 Oct 2002Allowed
Tulsidas Jivaraj Vs Laxmichand Kanajibhai Since Decd. thro his Heirs
Gujarat High Court · (2002) 10 GUJ CK 0031
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts28 Oct 2002Dismissed
Gujarat State Road Transport Corporation Vs Heirs and Legal Rep. of Decd. Rameshbhai Parsottambhai
Gujarat High Court · (2004) ACJ 1731 : (2003) 4 GLR 453
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts28 Oct 2002Partly Allowed
Anita Bhandari and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2004) ACJ 2020 : AIR 2004 Guj 67
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, 9Constitution of India, 1950 — Article 14 , 226
High Courts28 Oct 2002Allowed
Nijrang Print Pack Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2005) 184 ELT 11
High Courts28 Oct 2002
Patel Shankarbhai Vashrambhai Vs Patdi Group Co-operative Multi Purpose Society Ltd.
Gujarat High Court · (2002) 10 GUJ CK 0018
High Courts25 Oct 2002Dismissed
(M/s.) Steel Build. Vs (M/s.) K. Mukund and Co.
Gujarat High Court · (2002) 22 GLH 608
Contract Act, 1872 — Section 39Criminal Procedure Code, 1973 (CrPC) — Section 164(4), 164(4), 192, 200, 202Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts25 Oct 2002
Gujarat Pradesh Panchayat Parishad and Others Vs State of Gujarat and Others
Gujarat High Court · (2003) 1 GLR 633
Constitution of India, 1950 — Article 243GGujarat Panchayats (Amendment) Act, 1993 — Section 161, 161(1), 162, 162(2), 2(26)
High Courts25 Oct 2002Partly Allowed
Gujarat State Road Transport Corporation Vs Gafurhussain Janmohmad Makrani
Gujarat High Court · (2002) 10 GUJ CK 0017