High Courts09 Dec 2002Partly Allowed
Mohanbhai Chanabhai Vs Surat Municipal Corporation
Gujarat High Court · (2002) 12 GUJ CK 0021
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,152 of 1,769
High Courts09 Dec 2002Dismissed
G S R T C Vs Govindbhai V. Makwana
Gujarat High Court · (2002) 12 GUJ CK 0014
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33(1), 33(2)
High Courts05 Dec 2002
Bharatbhai Kanjibhai Patel Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 446
High Courts05 Dec 2002Dismissed
Official Liquidator of Gujarat Investment Trust Ltd. Vs Kavasji Tehmures Modi
Gujarat High Court · (2003) 45 SCL 514
Companies Act, 1956 — Section 205A(2), 543, 543(1), 58A
High Courts05 Dec 2002Dismissed
Aakash Bhatia Vs SMEC Electronics (I) Pvt. Ltd.
Gujarat High Court · (2002) 12 GUJ CK 0024
Companies Act, 1956 — Section 434(1)
High Courts05 Dec 2002
Nazir Mohammad Allaudin Lilgar (Decd.) Through His Heirs and Lrs. Vs Yusufbhai Allarakhji (Decd.) Through His Heirs and Lrs.
Gujarat High Court · (2003) 4 GLR 3537
Easements Act, 1882 — Section 60(b)
High Courts04 Dec 2002Allowed
Girnar Stone Quarry Vs State of Gujarat
Gujarat High Court · (2003) 4 GLR 113
Constitution of India, 1950 — Article 14, 19[1), 265Gujarat Land Revenue Rules, 1972 — Rule 81
High Courts04 Dec 2002
Commissioner of Income Tax Vs Milex Cable Industries
Gujarat High Court · (2003) 183 CTR 442 : (2003) 182 CTR 442 : (2003) 132 TAXMAN 525
Income Tax Act, 1961 — Section 256, 271(1)
High Courts04 Dec 2002
Humji Tejya Bhuriya and Others Vs Varsing Madiya Bhuriya and Others
Gujarat High Court · (2002) 12 GUJ CK 0027
High Courts04 Dec 2002
Oriental Insurance Co. Ltd. Vs Gujarat State Ware Housing Corpn.
Gujarat High Court · (2004) ACJ 1389 : AIR 2003 Guj 159 : (2005) 25 GLH 547
Contract Act, 1872 — Section 124, 73
High Courts04 Dec 2002Allowed
Bhikha Pancha Aher Vs District Magistrate
Gujarat High Court · (2002) 12 GUJ CK 0007
Bombay Land Revenue Code, 1879 — Section 202Constitution of India, 1950 — Article 22(5)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(4)
High Courts04 Dec 2002Partly Allowed
Dhirajlal R. Sodha Vs Chairman/Manager-Amreli Nagriksahakari Bank Ltd.
Gujarat High Court · (2002) 12 GUJ CK 0002
Constitution of India, 1950 — Article 226
High Courts03 Dec 2002Dismissed
Gujarat State Road Transport Corporation and Another Vs Minor Prakash Maganbhai Padhiyar
Gujarat High Court · (2003) ACJ 1958 : (2003) 2 GLR 1334
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 168
High Courts03 Dec 2002Dismissed
Rev. Father E.G. Kuriakose Cor Episcopa Vs Father Thomas Myalil and Others
Gujarat High Court · (2003) 2 GLR 1330
Bombay Public Trusts Act, 1950 — Section 41A, 67, 82, 83
High Courts03 Dec 2002Partly Allowed
Kasam Lakha Sama Vs State of Gujarat
Gujarat High Court · (2003) CriLJ 2959 : (2003) 23 GLH 507 : (2003) 1 GLR 376
Constitution of India, 1950 — Article 21Official Secrets Act, 1923 — Section 13(3), 3
High Courts01 Dec 2002Dismissed
Abdulkarim M. Mansuri Vs State of Gujarat
Gujarat High Court · (2002) 12 GUJ CK 0050
High Courts28 Nov 2002Allowed
Pramodkumar Natvarlal Modi Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 652
High Courts28 Nov 2002Dismissed
Shrijee Trading Company Vs State of Gujarat
Gujarat High Court · (2003) 4 GLR 3718
Constitution of India, 1950 — Article 14, 19(1), 19(6)Essential Commodities Act, 1955 — Section 5
High Courts28 Nov 2002
Haji Jamal Haji Mohmed Deceased Vs Legal Heirs of Decd. Havabai Haji Hasan
Gujarat High Court · (2002) 11 GUJ CK 0015
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts27 Nov 2002Allowed
Koli Bhikha Rama (Decd.) Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 599
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 2, 35, 7, 7(1), 7(2)