High Courts23 Dec 2002Allowed
Chandrakant Narsinghbhai Patel Vs Regional Passport Office and Others
Gujarat High Court · AIR 2003 Guj 143
Passports Act, 1967 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,151 of 1,769
High Courts21 Dec 2002
Shankerlal Gafurbhai Patel Vs Commissioner of Income Tax
Gujarat High Court · (2004) 190 CTR 363 : (2004) 269 ITR 508 : (2004) 140 TAXMAN 189
Income Tax Act, 1961 — Section 193, 2(14)Wealth Tax Act, 1957 — Section 16(1), 27, 27(1)
High Courts20 Dec 2002Allowed
N.M. Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (2003) 23 GLH 582
Constitution of India, 1950 — Article 226Gujarat Secondary Education Act, 1972 — Section 17, 3, 3(2), 35, 35(2)
High Courts20 Dec 2002
Special Land Acquisition Officer Vs Rameshbhai Murjibhai Patel and Another
Gujarat High Court · (2003) 2 GLR 1844
Land Acquisition Act, 1894 — Section 11, 23(1)(A), 23(2), 25, 25(2)
High Courts19 Dec 2002Dismissed
Nirma Ltd. Vs Lurgi Energie Und Entsorgung GMBH and Others
Gujarat High Court · AIR 2003 Guj 145 : (2003) 2 ARBLR 241 : (2003) 23 GLH 783 : (2003) 1 GLR 438
Arbitration and Conciliation Act, 1996 — Section 16, 2(1), 34, 37(2)
High Courts19 Dec 2002Allowed
Vinodbhai Mohanbhai Vekaria Vs State of Gujarat
Gujarat High Court · AIR 2003 Guj 231 : (2003) 3 GLR 2328
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 9Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 21
High Courts19 Dec 2002
AMC Vs Nareshchandra Somalal GOR and Another
Gujarat High Court · AIR 2003 Guj 177
Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 9
High Courts18 Dec 2002Partly Allowed
P.T. Dilip Vs Surat Municipal Corporation
Gujarat High Court · (2003) 23 GLH 648
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 406(2)Bombay Provincial Municipal Corporations Rules, 1949 — Rule 20Constitution of India, 1950 — Article 226
High Courts18 Dec 2002Allowed
Vahanvati Agro Centre and Others Vs State of Gujarat and Another
Gujarat High Court · (2003) 3 GLR 1965
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(3), 24(4)
High Courts18 Dec 2002
Farshubhai Prabhurambbai Kakkad Vs Director of Income Tax
Gujarat High Court · (2003) 264 ITR 87 : (2003) 132 TAXMAN 350
Income Tax Act, 1961 — Section 132, 133A, 142(1)
High Courts18 Dec 2002
Regional Manager, Union Bank of India Vs Jansukhlaal Chhaganlal Nagori
Gujarat High Court · (2002) 12 GUJ CK 0005
Employees Provident Fund Rules — Rule 17, 18Gratuity Rules, 1989 — Rule 3
High Courts17 Dec 2002Dismissed
Paragbhai Bhagwandas Patel Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 604
Constitution of India, 1950 — Article 226
High Courts17 Dec 2002
Gujarat State Road Transport Corporation Vs Hathibhai Senghabhai Ruppura and Others
Gujarat High Court · (2003) ACJ 1759 : (2003) 1 GLR 761 : (2003) 2 LLJ 676
Motor Vehicles Act, 1988 — Section 163AWorkmens Compensation Act, 1923 — Section 3
High Courts16 Dec 2002Dismissed
Hariprasad S. Bhatt Vs Agricultural Produce Market Committee and Others
Gujarat High Court · (2003) 3 GLR 2025
Constitution of India, 1950 — Article 226
High Courts11 Dec 2002
Commissioner of Income Tax Vs Bomin Pvt. Ltd.
Gujarat High Court · (2002) 12 GUJ CK 0036
Income Tax Act, 1961 — Section 256(2), 32(1)
High Courts11 Dec 2002
Narendakumar Mohanlal Patel Vs Balwant Rai Magamlal Vashi and Another
Gujarat High Court · (2002) 12 GUJ CK 0032
High Courts11 Dec 2002Dismissed
Ratibhai Joshi Vs Navnitlal D. Parikh
Gujarat High Court · (2002) 12 GUJ CK 0023
Constitution of India, 1950 — Article 226
High Courts11 Dec 2002Dismissed
Vikramsinh Amarsinh Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 220
Constitution of India, 1950 — Article 14, 16, 226Evidence Act, 1872 — Section 114Gujarat Panchayats Act, 1961 — Section 211, 211(2), 3
High Courts11 Dec 2002Dismissed
K.D. Vohra Vs Kamleshbhai Gobarbhai Patel
Gujarat High Court · (2003) 23 GLH 312 : (2003) 2 GLR 1343
Constitution of India, 1950 — Article 14, 16, 162, 166, 21Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 1(3), 9(1), 9(2)Gujarat Public Service Commission (Exemption from Consultation) Regulations, 1960 — Regulation 3
High Courts11 Dec 2002
Indo Nippon Chemical Co. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 254 ELT 237
Central Excise Rules, 1944 — Rule 57F