High Courts17 Oct 2002Allowed
Jignesh Farshubhai Kakkad Vs Director of Income Tax (Investigations) and Others
Gujarat High Court · (2003) 184 CTR 220
Income Tax Act, 1961 — Section 132, 132(1), 133A
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,156 of 1,769
High Courts16 Oct 2002
Toxic Links Vs Chemie Organics
Gujarat High Court · (2003) 23 GLH 461 : (2003) 4 GLR 705
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 18, Order 6 Rule 5, 151
High Courts16 Oct 2002
Maniben Mohanbhai Vanker Vs Shri Narayan Pottery Works
Gujarat High Court · (2003) 23 GLH 440 : (2003) 4 GLR 145
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 137Presidency Small Cause Courts Act, 1882 — Section 41
High Courts14 Oct 2002Dismissed
Surat Municipal Corporation Vs Chhotubhai D. Vashi
Gujarat High Court · (2003) 97 FLR 478 : (2003) 4 GLR 980
Constitution of India, 1950 — Article 226, 227
High Courts11 Oct 2002
Executive Engineer, Rajkot, R.B. Division Vs Prakash Laxmidas Gajjar
Gujarat High Court · (2003) 23 GLH 215
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts11 Oct 2002Dismissed
Legal Heirs of Late Shri Jagdishchandra Bhulabhai Patel Vs Chhimniben Keshavbhai Patel and Others
Gujarat High Court · (2003) 23 GLH 409
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 74, 76ACivil Procedure Code Amendment Act, 1999 — Section 11, 32, 32(2), 32(2)(i), 32(2)(i)Civil Procedure Code, 1908 (CPC) — Section 100, 102, 115, 115(1), 115(1)
High Courts11 Oct 2002Dismissed
Jagdishchandra Bhulabhai Patel (Decd.) through his heirs Rekhaben and Another Vs Chhimniben Keshavbhai Patel and Others
Gujarat High Court · (2003) 1 GLR 789
Civil Procedure Code Amendment Act, 1999 — Order 43 Rule 1Civil Procedure Code, 1908 (CPC) — Section 115(1)General Clauses Act, 1897 — Section 6
High Courts11 Oct 2002Allowed
Vithalbhai Biharilal Patel Since Deced. thro. his Heirs Vs Heirs of Deceased Laxmanbhai Gordhandas
Gujarat High Court · (2003) 4 GLR 635
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts11 Oct 2002
Rawal Shayar Surajmal and Others Vs Gujarat University and Others
Gujarat High Court · (2003) 4 GLR 3144
Constitution of India, 1950 — Article 226
High Courts10 Oct 2002Dismissed
Mobha Gram Panchayat Vs State of Gujarat
Gujarat High Court · (2002) 10 GUJ CK 0071
Gujarat Panchayats Act, 1961 — Section 9(2)
High Courts10 Oct 2002Allowed
Saraswati Education Trust Vs District Education Officer and Others
Gujarat High Court · AIR 2003 Guj 199
Constitution of India, 1950 — Article 14, 226
High Courts10 Oct 2002Dismissed
Oriental Insurance Co. Ltd. Vs Chintharbhai Sibabhai, Guardian of Minor Bhartiben
Gujarat High Court · (2003) ACJ 839 : (2004) 3 GLR 2018
Motor Vehicles Act, 1988 — Section 140, 158(6), 163A, 166, 166(4)
High Courts10 Oct 2002
Abhinav Co-op. Housing Society Ltd. Vs Jageshkumar Chinubhai Shah
Gujarat High Court · (2003) 23 GLH 455
Constitution of India, 1950 — Article 226, 227Gujarat Co-operative Societies Act, 1961 — Section 96Gujarat Co-operative Societies Rules, 1965 — Rule 14(11)
High Courts09 Oct 2002Dismissed
Abhinav Co-Operative Hsg. Soc. Ltd. Vs Pankajkumar Babulal Doshi
Gujarat High Court · (2002) 10 GUJ CK 0068
Constitution of India, 1950 — Article 226, 227Gujarat Co-operative Societies Act, 1961 — Section 155, 22, 36, 96
High Courts09 Oct 2002Dismissed
Vijayaben Parshottam Kotak Vs Parshottam Kotak
Gujarat High Court · (2003) 23 GLH 323 : (2003) 1 GLR 911
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Minority and Guardianship Act, 1956 — Section 7
High Courts09 Oct 2002Allowed
N.D. Dawda Vs Gujarat Electricity Board
Gujarat High Court · (2003) 23 GLH 316 : (2002) 3 GLR 702
Constitution of India, 1950 — Article 226
High Courts09 Oct 2002Allowed
Dipika Arvindkumar Pancholi Vs State of Gujarat and Another
Gujarat High Court · AIR 2003 Guj 102 : (2003) 23 GLH 514 : (2002) 22 GLH 392
Gujarat Registration of Births and Deaths Rules, 1985 — Rule 11Registration of Births and Deaths Act, 1969 — Section 14
High Courts09 Oct 2002Dismissed
Durlabhbhai Manibhai Naik and Others Vs Bhikhubhai Keshavbhai @ Keshurbhai Mistry (Decd.) through his heirs and Lrs. and Others
Gujarat High Court · AIR 2003 Guj 100 : (2003) 23 GLH 422 : (2003) 1 GLR 763
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2)
High Courts09 Oct 2002Dismissed
State of Gujarat Vs Cloth Traders Pvt. Ltd.
Gujarat High Court · (2003) 23 GLH 373
Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts09 Oct 2002Allowed
Gujarat State Road Transport Corporation Vs Keshavlal Parmabhai Jadav
Gujarat High Court · (2002) 22 GLH 681