High Courts13 Apr 2004Dismissed
Jay Formulations Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2004) 04 GUJ CK 0019
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,099 of 1,769
High Courts13 Apr 2004
Texplast Engineers Ltd. Vs Union of India (UOI)
Gujarat High Court · (2005) 182 ELT 150
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)
High Courts12 Apr 2004Allowed
Khanbhai Esoofbhai Vs Union of India (UOI)
Gujarat High Court · (2005) 186 ELT 404
Constitution of India, 1950 — Article 226
High Courts12 Apr 2004Allowed
Proto Pumps and Motors Pvt. Ltd. Vs Asstt. Provident Fund Commissioner E.P.F.O.
Gujarat High Court · (2005) 1 LLJ 677
High Courts12 Apr 2004Allowed
Gujarat State Road Transport Corpn. Vs Harjivan Bhagwanji Patel
Gujarat High Court · (2004) 24 GLH 576
Industrial Disputes Act, 1947 — Section 11A
High Courts12 Apr 2004
U.G. Dalsania Vs Gujarat Electricity Board
Gujarat High Court · (2004) 102 FLR 453
High Courts12 Apr 2004
Gujarat Forest Producers, Gatherers and Forest Workers Union Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 302 : (2004) 2 GLR 568 : (2004) 3 LLJ 259
Constitution of India, 1950 — Article 14, 141, 16, 166, 21Consumer Protection Act, 1986 — Section 2, 2(1)Forest Act, 1927 — Section 4, 5, 8
High Courts12 Apr 2004Allowed
Bharat Overseas Bank Limited Vs Ashima Limited
Gujarat High Court · (2004) 24 GLH 456 : (2004) 2 GLR 529 : (2004) 54 SCL 292
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts12 Apr 2004Allowed
Pragjibhai Devraj Valand Vs State of Gujarat
Gujarat High Court · (2004) 04 GUJ CK 0043
Constitution of India, 1950 — Article 226
High Courts12 Apr 2004
Shivram Vishwanath Deshmukh Vs P. Saxena, Commissioner of Income Tax and Others
Gujarat High Court · (2005) 193 CTR 370 : (2005) 277 ITR 363
Income Tax Act, 1961 — Section 269UG , 269UG(2)
High Courts12 Apr 2004Dismissed
Bank of Baroda Retired Officers'' Association and Another Vs Bank of Baroda and Another
Gujarat High Court · (2004) 04 GUJ CK 0003
Bank of Baroda Gratuity Fund Rules — Rule 12Constitution of India, 1950 — Article 114, 14Payment of Gratuity Act, 1972 — Section 14, 2, 4, 4(2), 4(3)
High Courts09 Apr 2004
Muljibhai Legherbai Vs State of Gujarat
Gujarat High Court · (2004) 04 GUJ CK 0099
Constitution of India, 1950 — Article 227
High Courts09 Apr 2004
Gandhinagar Dist. Milk Producers Union Ltd. Vs Upendrakumar M. Brahmbhatt
Gujarat High Court · (2004) 04 GUJ CK 0096
Industrial Disputes Act, 1947 — Section 11A
High Courts09 Apr 2004Allowed
Jabbarsinh Bhavarsinh Devda Vs State of Gujarat
Gujarat High Court · (2004) 04 GUJ CK 0037
High Courts09 Apr 2004Allowed
Gujarat Industrial Co-op. Bank Ltd. Vs D.G. Jobanputra
Gujarat High Court · (2005) 104 FLR 496 : (2004) 3 GLR 2753
Industrial Disputes Act, 1947 — Section 2(s)
High Courts09 Apr 2004
State of Gujarat Vs Saurashtra University Karmachari Pariwar and Others
Gujarat High Court · (2004) 04 GUJ CK 0017
Constitution of India, 1950 — Article 227Gujarat University Service Tribunal Act, 1983 — Section 13, 13(2), 14(3), 7, 7(1)
High Courts08 Apr 2004
Banarasisingh C. Rajput Vs State of Gujarat
Gujarat High Court · (2005) 25 GLH 336
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 201
High Courts08 Apr 2004Allowed
State of Gujarat Vs Bansilal Shankerlal
Gujarat High Court · (2005) 1 GLR 431
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts08 Apr 2004
Commissioner of Income Tax Vs India Gelatine and Chemicals Ltd.
Gujarat High Court · (2005) 194 CTR 492 : (2005) 275 ITR 284 : (2005) 145 TAXMAN 303
Central Excises and Salt Act, 1944 — Section 36Customs Act, 1962 — Section 75(1)Finance Act, 1964 — Section 2(5)
High Courts08 Apr 2004Dismissed
Mayur Dye Chem Intermediates Ltd. Vs State of Gujarat
Gujarat High Court · (2004) 04 GUJ CK 0046