High Courts02 Apr 2004
Patel Engineering Ltd. Vs State of Gujarat
Gujarat High Court · (2004) 04 GUJ CK 0016
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,101 of 1,769
High Courts02 Apr 2004Allowed
Manharbhai @ Manubhai Vs State of Gujarat
Gujarat High Court · (2005) 2 ALT(Cri) 7 : (2004) CriLJ 3242 : (2004) 3 GLR 1884
Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 2004Dismissed
Lattaben A/S Laxmiben L. Parikh Vs Union of India (UOI)
Gujarat High Court · (2004) 04 GUJ CK 0103
Constitution of India, 1950 — Article 12, 14Life Insurance Corporation (Employees) Pension Rules, 1995 — Rule 1(2), 3, 3(5), 3(7), 39Life Insurance Corporation Act, 1956 — Section 48(2)
High Courts01 Apr 2004Allowed
Smt. Jyotiben R. Solanki Vs State Librarian and Others
Gujarat High Court · (2004) 04 GUJ CK 0047
High Courts01 Apr 2004Dismissed
Abdulkadar Gulammohmed Mulla Vs Chief Manager and Disciplinary Authority
Gujarat High Court · (2004) 24 GLH 770
Foreign Exchange Regulation Act, 1973 — Section 8(1), 8(2)
High Courts01 Apr 2004
Polyolefins Rubber Chemicals Ltd. Vs Union of India (UOI)
Gujarat High Court · (2004) 04 GUJ CK 0039
Central Excises and Salt Act, 1944 — Section 11A
High Courts01 Apr 2004Dismissed
Radhaben @ Sitaben M. Kher Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 450
Constitution of India, 1950 — Article 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 20, 20(2), 6(2), 7, 8
High Courts01 Apr 2004
Babar Mahesh Dhirubhai Vs State of Gujarat
Gujarat High Court · (2004) 3 GLR 520
Penal Code, 1860 (IPC) — Section 300, 304, 450Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(15)
High Courts01 Apr 2004Allowed
Virendrakumar Jayantilal Ganatra Vs Gujarat Electricity Board
Gujarat High Court · (2005) 1 GLR 187
Constitution of India, 1950 — Article 12, 14, 16, 16(1), 19(1)Industrial Disputes Act, 1947 — Section 2, 25F
High Courts01 Apr 2004Allowed
Mahagujart Medical Society Vs Deputy Labour Commissioner
Gujarat High Court · (2004) 04 GUJ CK 0007
High Courts31 Mar 2004Allowed
Govindji Chhabaji Vs Prant officer
Gujarat High Court · AIR 2004 Guj 309 : (2004) 24 GLH 487
Constitution of India, 1950 — Article 226
High Courts31 Mar 2004Allowed
Vora Muniraben Gulambhai Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 573
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 65Constitution of India, 1950 — Article 226, 227
High Courts31 Mar 2004Dismissed
Pravin Nathalal Shah and Others Vs Government of India and Another
Gujarat High Court · (2004) 03 GUJ CK 0038
Insurance Corporation Act, 1938 — Section 48Land Acquisition Act, 1894 — Section 11A
High Courts31 Mar 2004Dismissed
UCO Bank Vs Rajnikant A. Sachania
Gujarat High Court · (2004) 102 FLR 895
Constitution of India, 1950 — Article 14
High Courts31 Mar 2004Allowed
Kishorbhai Bhanabhai Chavda Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0018
Penal Code, 1860 (IPC) — Section 302
High Courts31 Mar 2004
Express Hotels Private Ltd. Vs State of Gujarat
Gujarat High Court · AIR 2004 Guj 282 : (2004) 2 GLR 1683
Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977 — Section 7, 7A, 9
High Courts29 Mar 2004Dismissed
Adroja Dilipbhai Vashrambhai Vs State of Gujarat and Others
Gujarat High Court · (2004) 03 GUJ CK 0100
Constitution of India, 1950 — Article 226
High Courts29 Mar 2004
Mistri Jayantilal Maganlal thro'' Poh Bharatbhai Damodarda Vs Prajapati Kantilal Haribhai
Gujarat High Court · (2004) 3 GLR 537
Administration of Evacuee Property Act, 1950 — Section 2, 7 , 7ACivil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 11, 100, 80, 96Gujarat Panchayats Act, 1961 — Section 320
High Courts29 Mar 2004Allowed
Karimaben K. Bagad Vs State of Gujarat
Gujarat High Court · (2004) CriLJ 3321 : (2004) 3 GLR 670
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 2, 3(1)Constitution of India, 1950 — Article 22(5), 226
High Courts29 Mar 2004
Bharatkumar @ Bhopo Kalidas Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0079
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302, 504, 506(2)