High Courts19 Apr 2004
Gujarat State Road Transport Corporation Vs Jethabhai Gandabhai Rathod
Gujarat High Court · (2004) 04 GUJ CK 0026
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,098 of 1,769
High Courts17 Apr 2004Allowed
Sandvik Asia Limited Vs Assistant Regional Provident Fund Commissioner
Gujarat High Court · (2005) 1 LLJ 1049
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts17 Apr 2004Allowed
Gujarat State Road Transport Corporation Vs Ambalal Gobarbhai Parmar
Gujarat High Court · (2004) 04 GUJ CK 0050
High Courts17 Apr 2004Allowed
Gujarat University Vs Gujarat University General Employees Union
Gujarat High Court · (2005) 104 GLR 1
Constitution of India, 1950 — Article 227
High Courts16 Apr 2004
Cama Hotels Ltd. and Another Vs Airports Authority of India and Another
Gujarat High Court · AIR 2004 Guj 349 : (2004) 4 BC 576
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 14, 226, 299
High Courts16 Apr 2004Allowed
Rasubha Nitubha Jhala Vs Divisional Controller, Gujarat State Road Transport Corporation and Another
Gujarat High Court · (2004) 04 GUJ CK 0069
High Courts16 Apr 2004Dismissed
Navinchandra Nathalal Doshi Vs Jagdishbhai Shankerlal Modi
Gujarat High Court · (2004) 2 GLR 1714
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 29(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 144
High Courts16 Apr 2004Dismissed
O.L. of Aryodaya Spg. and Weaving Mills Co. Ltd. Vs Charansingh Dhupsingh
Gujarat High Court · (2005) 125 CompCas 765 : (2004) 56 SCL 133
Companies Act, 1956 — Section 458ALimitation Act, 1963 — Article 136, 137, 64, 27
High Courts16 Apr 2004Dismissed
Dashrathbhai Manabhai Parmar Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 377 : (2005) 1 GLR 665
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374(2), 386Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 323, 363, 376, 511
High Courts16 Apr 2004
Nazir Ahmedd Usmangani Digmar heir and Legal Vs Competent Authority under The Safem Act
Gujarat High Court · (2004) 04 GUJ CK 0031
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11(1), 11(2), 12A, 2(2), 3(1)Constitution of India, 1950 — Article 22(5), 226, 227, 359(1)
High Courts15 Apr 2004Dismissed
Rajeeben Kalidas Senma Vs Election Officer and Another
Gujarat High Court · AIR 2004 Guj 269
Constitution of India, 1950 — Article 226
High Courts15 Apr 2004Allowed
Naya Gujarat Kamdar Union Vs Mecrury Antibiotics Pvt. Ltd.
Gujarat High Court · (2004) 04 GUJ CK 0063
High Courts15 Apr 2004Allowed
Jagdishchandra Maganlal Trivedi Vs State Bank of India
Gujarat High Court · (2005) 1 LLJ 1092
Army Act, 1950 — Section 72Constitution of India, 1950 — Article 14, 142, 226Industrial Disputes Act, 1947 — Section 11A
High Courts15 Apr 2004
Malpati Sevasangh Vs Gujarat State Khadi and Village Industries Board
Gujarat High Court · (2004) 2 ARBLR 521 : (2004) 2 GLR 1728 : (2004) 53 SCL 288
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts15 Apr 2004Allowed
GSRTC Vs Jayantilal Gambhirji Barot
Gujarat High Court · (2004) 04 GUJ CK 0038
High Courts15 Apr 2004Allowed
Tamilnadu Newspring and Papers Ltd. Vs Adani Exports Ltd.
Gujarat High Court · AIR 2004 Guj 259 : (2005) 1 BC 540 : (2004) 2 GLR 1674
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 42 Rule 2
High Courts15 Apr 2004Allowed
Mehta Prafullaben Dalpatrai Vs Nitin A. Mehta and Others
Gujarat High Court · (2005) 1 LLJ 490
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 2
High Courts13 Apr 2004Dismissed
J.B. Vaishnav and Others Vs State Bank of India and Others
Gujarat High Court · (2004) 04 GUJ CK 0106
Payment of Gratuity Act, 1972 — Section 14, 4
High Courts13 Apr 2004Allowed
Gujarat State Road Transport Corporation Vs Madhavji Govindji Gohil Since Dec. thro. L.R.
Gujarat High Court · (2004) 04 GUJ CK 0079
Industrial Disputes Act, 1947 — Section 11A