High Courts04 May 2004Allowed
Jubilee Hotel Vs Rameshbhai Hamirbhai Rathod
Gujarat High Court · (2004) 05 GUJ CK 0003
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,096 of 1,769
High Courts03 May 2004
Shashibala Sharma, Trustee and Principal Vs State of Gujarat
Gujarat High Court · (2004) 2 GLR 1393
Constitution of India, 1950 — Article 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 119, 119, 120(b), 306, 306
High Courts01 May 2004
Union of India (UOI) (Western Railway) Vs Odhavji C. Thakor
Gujarat High Court · (2004) 05 GUJ CK 0023
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(3), 10(4), 12(4)Constitution of India, 1950 — Article 21, 226, 227, 309, 311Fundamental Rules — Rule 54
High Courts30 Apr 2004
Gujarat State Road Transport Corporation Vs Ranjitsinh Bhaijibhai Padhiyar
Gujarat High Court · (2004) 04 GUJ CK 0094
Industrial Disputes Act, 1947 — Section 11A
High Courts30 Apr 2004Dismissed
Sun Chem. Vs GEB
Gujarat High Court · AIR 2004 Guj 331
Constitution of India, 1950 — Article 226
High Courts30 Apr 2004Dismissed
Vaghajibhai Veljibhai Varsadavala Vs State of Gujarat
Gujarat High Court · (2004) CriLJ 3414
Arms Act, 1959 — Section 25(1), 27, 39Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 227, 228
High Courts30 Apr 2004
Jayrajsinh Temubha Jadeja Vs State of Gujarat
Gujarat High Court · (2005) 1 GLR 181 : (2005) 2 RCR(Criminal) 758
High Courts29 Apr 2004
South Gujarat University Vs Dilip C. Shah
Gujarat High Court · (2004) 04 GUJ CK 0051
Gujarat University Service Tribunal Act, 1983 — Section 12, 13, 13(2), 14, 14(3)South Gujarat University Act, 1965 — Section 11(4)
High Courts29 Apr 2004
Baroda District Cooperative Milk Producers Union Ltd. Vs State of Gujarat
Gujarat High Court · (2005) 104 FLR 80
High Courts29 Apr 2004
President, Industrial Court Gujarat Vs Rasikbhai Parshotamdas Patel and Another
Gujarat High Court · (2004) 04 GUJ CK 0023
Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 11, 11(1), 11(2)
High Courts28 Apr 2004Dismissed
Kantaben Mohanlal Parmar, Legal Heirs of Decd. Mohanbhai Vs Gujarat Electricity Board
Gujarat High Court · (2004) 04 GUJ CK 0102
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts28 Apr 2004Dismissed
Bhavna Water Suppliers Vs Notified Area Officer
Gujarat High Court · (2004) 04 GUJ CK 0089
Constitution of India, 1950 — Article 226
High Courts28 Apr 2004Allowed
Dhirajlal B. Patel Vs State of Gujarat
Gujarat High Court · (2004) 04 GUJ CK 0085
High Courts28 Apr 2004
Kediya Cera Tiles Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2005) 182 ELT 161
Central Excises and Salt Act, 1944 — Section 35B(1)Constitution of India, 1950 — Article 226
High Courts28 Apr 2004
Pruthvisinh Amarsinh Chauhan Vs K.D. Rawat or his Successor in Office Secretary
Gujarat High Court · AIR 2004 Guj 343
Constitution of India, 1950 — Article 226, 227Gujarat Panchayats (Amendment) Act, 1993 — Section 7Gujarat Panchayats Act, 1961 — Section 9
High Courts28 Apr 2004Allowed
Parmeshwar Dyeing and Printing Mills Ltd. Vs Union of India (UOI)
Gujarat High Court · (2005) 191 ELT 86
Central Excise Rules, 1944 — Rule 96ZQ(5)
High Courts27 Apr 2004
Ralli Engine Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (2004) 95 ECC 415
High Courts27 Apr 2004Allowed
Shree Laxmi Narayan Synthetics Vs Union of India (UOI)
Gujarat High Court · (2005) 127 ECR 21 : (2005) 184 ELT 242 : (2004) 2 GLR 550
Central Excises and Salt Act, 1944 — Section 32E, 32F, 32F(7), 32J, 32MConstitution of India, 1950 — Article 226
High Courts27 Apr 2004Dismissed
Om Prakash B. Khare Vs The State of Gujarat
Gujarat High Court · AIR 2004 Guj 285
Gujarat Land Revenue Rules, 1972 — Rule 42, 55
High Courts27 Apr 2004
State of Gujarat Vs Ahmadhusen Mahmad Khalil Ansari
Gujarat High Court · (2004) CriLJ 3424
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 320, 482, 498(A)