High Courts22 Dec 2004Allowed
Shivram Vishwanath Deshmukh and Another Vs Appropriate Authority
Gujarat High Court · (2005) 193 CTR 386 : (2005) 277 ITR 381 : (2005) 148 TAXMAN 220
Income Tax Act, 1961 — Section 269UG
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,071 of 1,769
High Courts22 Dec 2004Allowed
Hitendrasinh alias Hitubha Ajitsinh Jadeja Vs State of Gujarat
Gujarat High Court · (2004) 12 GUJ CK 0004
Constitution of India, 1950 — Article 21, 22(5), 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2), 9
High Courts21 Dec 2004
Lave Narendrasinhji Jagatsinhji Vaghela Vs O.L. of Kalol Mills Ltd. and Others
Gujarat High Court · (2005) 60 SCL 24
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 446Gujarat Land Revenue Rules, 1972 — Rule 108
High Courts21 Dec 2004Allowed
Saurashtra Gram Vikash Trust Vs Addl. Deve. Commissioner and Others
Gujarat High Court · (2004) 12 GUJ CK 0045
Gujarat Panchayats Act, 1961 — Section 249, 249(3), 249(4), 294, 294(4)
High Courts21 Dec 2004Allowed
Ishwar Dharsing Thakor Vs State of Gujarat
Gujarat High Court · (2004) 12 GUJ CK 0043
Constitution of India, 1950 — Article 21, 22(5), 226
High Courts21 Dec 2004Allowed
Jayantibhai Babaldasbhai Darji thro'' its Power of Attorney Vs State of Gujarat
Gujarat High Court · (2004) 12 GUJ CK 0031
Bombay Land Revenue Code, 1879 — Section 211
High Courts21 Dec 2004
Pamol Dudh Utpadak Sahkari Mandali Ltd. Vs State of Gujarat
Gujarat High Court · (2004) 12 GUJ CK 0016
High Courts21 Dec 2004
K.K. Parmar Vs Official Liquidator
Gujarat High Court · (2005) 60 SCL 1
Companies (Court) Rules, 1959 — Rule 308
High Courts20 Dec 2004
Patel Gitaben Ramanlal Vs State of Gujarat
Gujarat High Court · (2005) 2 GLR 1498
Bombay Primary Education Act, 1947 — Section 11, 12, 13, 14, 15Bombay Primary Education Rules, 1949 — Rule 70Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts20 Dec 2004Allowed
Bharwad Vashrambhai Nagjibhai Vs State of Gujarat
Gujarat High Court · (2004) 12 GUJ CK 0010
High Courts18 Dec 2004
Harijan Joitaram Danabhai Vs Additional Registrar (Appeals)
Gujarat High Court · (2004) 12 GUJ CK 0091
Constitution of India, 1950 — Article 226, 227Gujarat Co-operative Societies Act, 1961 — Section 153, 155, 81
High Courts18 Dec 2004
Haresh Mafatlal Makwana Vs State of Gujarat
Gujarat High Court · AIR 2005 Guj 162
Constitution of India, 1950 — Article 226
High Courts18 Dec 2004Allowed
Saiyad Aspak Ali Shaukat Ali Vs Director of Municipalities and Others
Gujarat High Court · (2005) 1 GLR 677
Gujarat Municipalities Act, 1963 — Section 11(1), 38
High Courts18 Dec 2004
Makwana Varshaben Natvarlal Vs North Gujarat University
Gujarat High Court · (2004) 12 GUJ CK 0046
Constitution of India, 1950 — Article 226
High Courts17 Dec 2004
Commissioner of Sales Tax Vs Vadilal Dairy Frozen Food Industries
Gujarat High Court · (2006) 146 STC 9
Gujarat Sales Tax Act, 1969 — Section 13(1)(B), 2, 69Gujarat Sales Tax Rules, 1970 — Rule 42, 47
High Courts17 Dec 2004Dismissed
Saukem Education Society Vs State of Gujarat
Gujarat High Court · (2004) 12 GUJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts17 Dec 2004
State of Gujarat Vs S.K. Mundra
Gujarat High Court · (2005) 142 STC 360
Gujarat Sales Tax Act, 1969 — Section 45(6), 69
High Courts17 Dec 2004Allowed
Hindustan Petroleum Corpn. Ltd. Vs Gujarat Electricity Board
Gujarat High Court · AIR 2005 Guj 164 : (2005) 1 GLR 519
Constitution of India, 1950 — Article 12, 14Damodar Valley Corporation Act, 1948 — Section 3(1)Electricity Act, 1910 — Section 24, 24(1)
High Courts16 Dec 2004Dismissed
Ramesh Ganpatrao Bendbar Vs Jivanlal Mangaldas Shah
Gujarat High Court · (2005) CriLJ 2250 : (2005) 2 GLR 1221
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1), 20, 20(1), 7(1)
High Courts16 Dec 2004
Kikubhai Parshottambhai Patel Vs Babubhai Vallabhbhai Patel
Gujarat High Court · (2004) 12 GUJ CK 0084
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 109, 110Constitution of India, 1950 — Article 133(1)Easements Act, 1882 — Section 13 , 15