High Courts07 Dec 2004

B.L. Trivedi Vs State of Gujarat

Gujarat High Court · (2004) 12 GUJ CK 0072

Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6Gujarat Civil Services Tribunal Act, 1972 — Section 11, 19, 21Gujarat Panchayat Service (Discipline and Appeal) Rules, 1964 — Rule 5