High Courts12 Jan 2005Dismissed
Ganesh Housing Corporation Ltd. Vs O.L. of Steel Tubes Ltd.
Gujarat High Court · (2005) 3 GLR 2405
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,069 of 1,769
High Courts12 Jan 2005
Bharat Cooperative Bank Ltd. and Another Vs K.L. Baria and Others
Gujarat High Court · (2005) 105 FLR 602 : (2005) 2 LLJ 946
Industrial Disputes Act, 1947 — Section 33(3)
High Courts12 Jan 2005
Krishna Keshav Laboratories Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2005) 194 CTR 418 : (2007) 288 ITR 634
Gift Tax Act, 1958 — Section 5(1)Income Tax Act, 1922 — Section 10(2), 10(4A), 66(5)Income Tax Act, 1961 — Section 260(1), 37, 37(1)
High Courts11 Jan 2005Dismissed
Ivee Injectaa Ltd. and Another Vs Junagadh Vibhagiya Nagrik Sahakari Bank Ltd.
Gujarat High Court · (2006) 129 CompCas 528 : (2005) 2 GLR 962 : (2007) 74 SCL 147
Limitation Act, 1963 — Article 136, 62, 63Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2) , 13(4)Transfer of Property Act, 1882 — Section 69 , 69A
High Courts11 Jan 2005Dismissed
Rajkot District Panchayat Vs Vajasoor Ala Rathod
Gujarat High Court · (2005) 106 FLR 930 : (2005) 2 GLR 1283
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G, 25H
High Courts11 Jan 2005Dismissed
H.C. Harikumar Vs Chairman and Managing Director, ONGCL and Others
Gujarat High Court · (2005) 01 GUJ CK 0024
High Courts11 Jan 2005Dismissed
Abdul Karim Haji Zaveri Vs District Magistrate (Receiver of Wreck)
Gujarat High Court · (2005) CriLJ 1651 : (2005) 3 RCR(Criminal) 667
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(3), 195(4), 340
High Courts11 Jan 2005Dismissed
A.C. Trivedi Vs Chairman and Managing Director, Dena Bank and Others
Gujarat High Court · (2005) 2 LLJ 369
Constitution of India, 1950 — Article 226
High Courts11 Jan 2005
Council of Institute of Chartered Accountants of India Vs Y.M. Mansuri
Gujarat High Court · AIR 2005 Guj 180 : (2007) 139 CompCas 612
Chartered Accountants Act, 1949 — Section 21, 21(5), 22Income Tax Act, 1961 — Section 12A, 131, 142(2A), 271B, 288
High Courts10 Jan 2005Allowed
Mahendrabhai Nagjibhai Patel Vs Ilaben Mahendrabhai Patel
Gujarat High Court · (2006) 1 DMC 309 : (2005) 25 GLH 150
Hindu Marriage Act, 1955 — Section 24Limitation Act, 1963 — Section 5
High Courts10 Jan 2005Allowed
Nirman Textile Mills P. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2006) 204 CTR 423 : (2006) 284 ITR 325
Income Tax Act, 1961 — Section 133A, 143(1), 143(3)
High Courts10 Jan 2005Dismissed
Jyoti Limited Vs M.H. Padhiyar
Gujarat High Court · (2005) 01 GUJ CK 0012
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A, 2, 25T, 25U
High Courts03 Jan 2005Allowed
Seju Pravinkumar Arajanbhai Vs State of Gujarat
Gujarat High Court · (2005) 2 GLR 1074
Bachelor of Education Admission Rules — Rule 2(A), 4, 6Constitution of India, 1950 — Article 14, 311, 311(2)
High Courts01 Jan 2005
Council of The Institute of Chartered Accountants of India Vs Milind Kantilal Shah, Chartered Accountant
Gujarat High Court · AIR 2005 Guj 341
Chartered Accountants Act, 1949 — Section 21, 21(5), 22Chartered Accountants Regulations, 1988 — Regulation 12(11)Companies Act, 1956 — Section 75, 75(1)
High Courts30 Dec 2004Allowed
Chandran K. Vs Chief Administrative Officer
Gujarat High Court · (2004) 12 GUJ CK 0069
Bombay Civil Services Rules, 1959 — Rule 57Constitution of India, 1950 — Article 14, 226Gujarat Water Supply and Sewerage Board Act, 1978 — Section 77, 77(1), 77(2)
High Courts30 Dec 2004Dismissed
Ram Mangaram Mirchandani Vs Maharaja Sayajirao University
Gujarat High Court · (2004) 12 GUJ CK 0053
Constitution of India, 1950 — Article 226, 227
High Courts30 Dec 2004Dismissed
Surendra T. Amin Vs Gujarat State Fertilisers and Chemicals Ltd.
Gujarat High Court · (2004) 12 GUJ CK 0052
Company Services Rules — Rule 44
High Courts30 Dec 2004Allowed
Hafez Rustom Dalal Vs Registrar of Companies
Gujarat High Court · (2005) 128 CompCas 883 : (2005) 59 SCL 265
Companies Act, 1956 — Section 211, 292, 292(1), 292(3), 49
High Courts30 Dec 2004Dismissed
Swastik Khandsari Udyog Vs State of Gujarat
Gujarat High Court · (2004) 12 GUJ CK 0035
High Courts30 Dec 2004Allowed
Sheth Construction Co. Vs Income Tax Officer
Gujarat High Court · (2005) 195 CTR 398 : (2005) 274 ITR 304
Income Tax Act, 1961 — Section 143(3)