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Gujarat High Court judgments, 2026

414 judgments · page 20 of 21

High Courts15 Jan 2026Dismissed

State Of Gujarat Vs Dalsingbhai Dhanabhai Bariya & Ors

Gujarat High Court · (2026) 01 GUJ CK 1428

Code Of Criminal Procedure, 1973-Section 313, 378Indian Penal Code, 1860-Section 114, 323, 324, 326, 504Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(10)
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High Courts13 Jan 2026Partly Allowed/ Dismissed

Sunil @ Kaliyo Bharatbhai Vs State Of Gujarat

Gujarat High Court · (2026) 01 GUJ CK 1418

Indian Penal Code, 1860-Section 120B, 148, 149, 299, 300, 302, 304, 304I, 304II, 323, 452, 504, 506(2)Bombay Police Act, 1951-Section 135(1)Code Of Criminal Procedure, 1973-Section 372, 374(2)
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High Courts09 Jan 2026Dismissed

State Of Gujarat Vs Chandubhai Sendabhai Patani

Gujarat High Court · (2026) 01 GUJ CK 1406

Code Of Criminal Procedure, 1973-Section 157, 161, 311, 313, 378Indian Penal Code, 1860-Section 363, 366, 376Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1), 3(11), 3(12)
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