High Courts05 Jan 2026Allowed
Hiteshchandra M Bhatt & Ors Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2026) 01 GUJ CK 1404
Constitution Of India, 1950-Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments, 2026
403 judgments · page 21 of 21
High Courts05 Jan 2026Dismissed
State Of Gujarat Vs Govindbhai Mavjibhai Chovatiya & Ors
Gujarat High Court · (2026) 01 GUJ CK 1403
Indian Penal Code, 1860-Section 34, 120B, 302, 304B, 498ADowry Prohibition Act, 1961-Section 2Code Of Criminal Procedure, 1973-Section 313, 378
High Courts05 Jan 2026Allowed
Susheel Patil Vs Indian Railway Catering And Tourism Corporation Ltd & Ors.
Gujarat High Court · (2026) 01 GUJ CK 1402
Constitution Of India, 1950-Article 14, 16, 226Indian Railway Catering And Tourism Corporation Promotion Policy And Rules, 2012-Rule 5, 6, 6A, 7, 11, 18