High Courts27 Jan 2025Dismissed
Rekhaben Abhalbhai Bambhaniya Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1678
Gujarat Panchayats Act, 1993-Section 13(1)(g), 57, 57(1), 57(3)Constitution Of India, 1950-Articles 226
COURT ARCHIVE
Gujarat High Court judgments, 2025
397 judgments · page 17 of 20
High Courts27 Jan 2025Allowed
Pintu @ Pavan Dhanjibhai Patidar Through Dipika Dharmesh Patel Vs Police Commissioner Of Ahmedabad & Ors
Gujarat High Court · (2025) 01 GUJ CK 1677
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 303(2), 379(A)3
High Courts27 Jan 2025Allowed
Vishnu @ V.K. Lallubhai Vishvakarma (Khatri) Thro Sapnaben Lallubhai Vishvakarma (Khatri) Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1676
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 54, 114, 303(2), 379
High Courts27 Jan 2025Allowed
Jitu @ John S/O Sanyashi Swai Thro Rana Prashant Pravinchandra Vs Commissioner Of Police & Ors
Gujarat High Court · (2025) 01 GUJ CK 1675
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(A)(E), 81, 83, 116(B)
High Courts27 Jan 2025Allowed
Hitendra @ Tinku @ Chaakudada Sunilkumar Shukla Thro Mamta Sunilkumar Shukla Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1674
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 115(2), 118(1), 294B, 323, 324, 392, 394, 397Gujarat Police Act, 1951-Section 135(1)
High Courts27 Jan 2025Allowed
Mohammed Aamin S/O Mohammed Yasin Khan Thro Yunus Mahamad Shaikh Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1673
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 379, 411
High Courts27 Jan 2025Allowed
Jaymin Rajuji Thakor Thro Rajuji Mangaji Thakor Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1672
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2)
High Courts27 Jan 2025Allowed
Sahil @ Shilu Yusufbhai @ Yusufmama Hasanbhai Patel Through Rahil Yusufbhai Patel Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1671
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023-Section 54, 115(2), 118(1), 296B, 309(4), 311, 324(4), 351(3Gujarat Police Act, 1951-Section 135(1)
High Courts27 Jan 2025Allowed
Mukeshbhai Narvatbhai Nayak Thro Arjunbhai Narvatbhai Nayak Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1670
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(E), 81, 108, 116(B)
High Courts27 Jan 2025Allowed
Rakeshbhai @ Kashinath S/O Rameshbhai @ Surendra Shau Thro Saroj Gandabhai Rathod Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1669
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(A)(A), 65(A)(E), 98(2), 81, 116(B)
High Courts27 Jan 2025Allowed
Kundankumar S/O Rakeshbhai Thakur Through Sulekha Devi Rakesh Thakur Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1668
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(ha), 3, 3(4)Indian Penal Code, 1860-Section 354, 354A, 354B, 354C, 354D, 363, 366, 376, 376A, 376B, 376C, 376D, 376(2)N, 377Protection Of Children from Sexual Offences Act, 2012-Section 4, 6
High Courts24 Jan 2025Partly Allowed
Kuntalbhai Padamkumar Vyas Vs State Of Gujarat & Anr
Gujarat High Court · (2025) 01 GUJ CK 1667
Constitution Of India, 1950-Articles 226, 227Code Of Criminal Procedure, 1973-Section 192, 200, 202, 219, 258, 322, 482Negotiable Instruments Act, 1881-Section 138, 139
High Courts24 Jan 2025Allowed
Arvindbhai Lakhabhai Madhvi Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1666
High Courts23 Jan 2025Dismissed
S. Kushalchand International Pvt. Ltd. & Anr Vs Additional Director, Directorate General Of Goods And Service Tax Intelligence & Anr
Gujarat High Court · (2025) 01 GUJ CK 1665
Central Goods And Service Tax Act, 2017-Section 2(84), 2(94), 2(107), 3, 5, 6(2)(B), 62, 63, 64, 73, 74, 74(1), 74(9), 74(10), 74(11), 75, 76, 122, 122(1) , 122(1A), 122(3), 122(1)(I)(X)(Xvii)(Xviii), 122(1)(I)(X)(Xvii)(Xix), 127, 129, 130Integrated Goods And Services Tax Act, 2017-Section 3, 20Constitution Of India, 1950-Articles 226, 227
High Courts22 Jan 2025Allowed
Pareshbhai Ravindrabhai Morker Versus Vs The State of Gujarat & Anr.
Gujarat High Court · (2025) 01 GUJ CK 0720
Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 114, 323, 447, 504, 506, 506(2)
High Courts22 Jan 2025Partly Allowed
Hiteshkumar Manubhai Pathak Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2025) 01 GUJ CK 0719
High Courts22 Jan 2025Allowed
Hasmukhbhai Ishvarbhai Harmanbhai Parmar Thro Shaileshbhai Ishvarbhai Parmar Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2025) 01 GUJ CK 0718
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 66(1)(B), 65(A)(E), 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts22 Jan 2025Allowed
Manishpratapsingh Akbarsingh Bhadoria Thro Subhashsingh Mahendrasingh Bhagel Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2025) 01 GUJ CK 0717
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 149, 323, 324, 427Bharatiya Nyaya Sanhita, 2023 — Section 115(2), 118(1), 296(B)
High Courts22 Jan 2025Allowed
Hareshbhai @ Haro S/o Dhirubhai Baldaniya Thro Vaktuben Dhirubhai Baldaniya Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2025) 01 GUJ CK 0716
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 115(2), 118(1), 324(4), 351(3), 352Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(s)
High Courts22 Jan 2025Allowed
Mohammed Aamin Zakirhusen Shaikh Thro Shaikh Zulekabibi Zakir Husen Versus Vs Commissioner of Police & Ors.
Gujarat High Court · (2025) 01 GUJ CK 0715
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 379Bharatiya Nyaya Sanhita, 2023 — Section 303(2), 305(C)