High Courts23 Sept 2025Allowed/ Disposed Of
Amiben Babubhai Matiya & Ors Vs Basir Sajanbhai Malesh & Anr
Gujarat High Court · (2025) 09 GUJ CK 1060
Central Motor Vehicle Rules, 1989-Rule 3Motor Vehicles Act, 1988-Section 147(1), 157(2), 163A
COURT ARCHIVE
Gujarat High Court judgments, 2025
397 judgments · page 15 of 20
High Courts22 Sept 2025Allowed
Rameshchandra Gajiyal Urfe Gajanand Maru & Anr Vs Narendrakumar Babulal Jain & Anr
Gujarat High Court · (2025) 09 GUJ CK 1062
High Courts22 Sept 2025Disposed Of
New India Assurance Co Ltd Vs Hareshbhai Manjibhai Vala & Ors
Gujarat High Court · (2025) 09 GUJ CK 1061
High Courts18 Sept 2025Partly Allowed
Sunil @ Rahul Rajeshbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2025) 09 GUJ CK 1063
Indian Penal Code, 1860-Section 114, 188, 299, 300, 300(1), 300(2), 300(3), 300(4), 302, 304, 304I, 304II, 323Code Of Criminal Procedure, 1973-Section 313
High Courts17 Sept 2025Allowed
M D Modern Road Makers Pvt Ltd Vs Naginbhai Chandubhai Parmar & Ors
Gujarat High Court · (2025) 09 GUJ CK 1064
Motor Vehicles Act, 1988-Section 147
High Courts16 Sept 2025Disposed Of
Triveniben Wd/O Shyamgar Harigar & Ors Vs Not Known & Ors
Gujarat High Court · (2025) 09 GUJ CK 1071
High Courts16 Sept 2025Partly Allowed
Jenis Kalpesh Roy Vs Sunil Rameshchandra Parmar & Ors.
Gujarat High Court · (2025) 09 GUJ CK 1070
High Courts16 Sept 2025Dismissed
National Insurance Company Ltd Vs Chanchiben Wd-O Saradarji V Thakor & Ors.
Gujarat High Court · (2025) 09 GUJ CK 1069
Motor Vehicles Act, 1988-Section 2(21), 3(1), 10(2)(d), 10(2)(e)
High Courts16 Sept 2025Disposed Of
Jagdishbhai Khimabhai Jambucha Vs Panchabhai Ghughabhai Bhil & Ors
Gujarat High Court · (2025) 09 GUJ CK 1068
High Courts16 Sept 2025Partly Allowed
Khengarbhai Ratubhai Vs Inayatkhan Dolubhai Chisti & Anr
Gujarat High Court · (2025) 09 GUJ CK 1067
High Courts16 Sept 2025Partly Allowed
Babubhai @ Dadlabhai Chandubhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2025) 09 GUJ CK 1066
Code Of Criminal Procedure, 1973-Section 164, 313Indian Penal Code, 1860-Section 299, 300, 302, 303, 304, 304II
High Courts16 Sept 2025Dismissed
State Of Gujarat Vs Jakirhussain Alias Chelo Mahmadbhai Jidhran
Gujarat High Court · (2025) 09 GUJ CK 1065
Indian Penal Code, 1860-Section 302, 324, 354
High Courts15 Sept 2025Allowed/Disposed Of
Mulubhai Punjabhai (Abated As Per Hon'ble Court's Order Dt. 30/09/2024) & Anr Vs State Of Gujarat
Gujarat High Court · (2025) 09 GUJ CK 1072
Indian Penal Code, 1860-Section 34, 147, 148, 149, 299, 300, 302, 304, 304II, 323, 324, 337, 360, 361, 504Code Of Criminal Procedure, 1973-Section 313, 360, 361
High Courts12 Sept 2025Disposed Of
Sutrapada Nagarpalika Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 09 GUJ CK 1073
Constitution Of India, 1950-Article 226Gujarat Panchayat (Payment Of Lumpsum Contribution By Factories In Lieu Of Taxes) Rules, 1998-Rule 3, 4, 4(2), 5, 6, 7, 8Gujarat Gram and Nagar Panchayats Taxes and Fees Rules, 1964-Rule 3(3), 3(3)(a), 3(3)(ii)(b), 3(3)(ii)(c), 8(2), 8(2)(iii)
High Courts08 Sept 2025Dismissed
Bhagyalakshmi Housing Society & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 09 GUJ CK 1075
Constitution Of India, 1950-Article 226Gujarat Town Planning And Urban Development Rules, 1979-Rule 29(9)Gujarat Town Planning And Urban Development Act, 1976-Section 2(3), 42, 48(2), 52, 65, 65(4), 67, 70
High Courts08 Sept 2025Partly Allowed
Bharat Sanchar Nigam Limited Vs Solanki Ajitkumar Gulabsinh & Anr
Gujarat High Court · (2025) 09 GUJ CK 1074
Constitution Of India, 1950-Article 226, 227Payment Of Wages Act, 1936-Section 2(d), 15(2)
High Courts04 Sept 2025Dismissed
Zonal Manager, Bank Of India Vs Presiding Officer & Anr
Gujarat High Court · (2025) 09 GUJ CK 1076
High Courts01 Sept 2025Allowed
Punjab National Bank & Anr Vs Raghuvorbhai Brujlal Gondaliya & Ors
Gujarat High Court · (2025) 09 GUJ CK 1078
Code Of Civil Procedure, 1908-Order 7 Rule 11Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13, 13(4), 14, 17, 34
High Courts01 Sept 2025Dismissed
Tarunkumar Ramniklal Talati Vs Maheshkumar Nandlal Mehta & Ors
Gujarat High Court · (2025) 09 GUJ CK 1077
Gujarat Rents, Hotel And Lodging House Rates Control Act, 1947-Section 29(2)Bombay Rents, Hotel And Lodging House Rates Control Act, 1947-Section 12(3)(b)
High Courts28 Aug 2025Allowed
Gujarat Colony Co Op Ho Soc Ltd Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 08 GUJ CK 0919
Constitution Of India, 1950-Article 226, Gujarat Ownership Flats Act, 1973-Section 41AGujarat Proventil Municipal Corporation Act, 1949-Section 264