COURT ARCHIVE

Gujarat High Court judgments, 2025

397 judgments · page 16 of 20

High Courts25 Aug 2025Allowed

Motibhai Masarabhai Meghval (Paregi) Vs State Of Gujarat

Gujarat High Court · (2025) 08 GUJ CK 0920

Code Of Criminal Procedure, 1973-Section 161, 162, 209, 313, 374, 428Indian Penal Code, 1860-Section 201, 302, 316, 498A

Read judgment

High Courts24 Aug 2025

Flex Commodities Dmc Vs M. V. Laila Prospera (Imo No. 9149897)

Gujarat High Court · (2025) 08 GUJ CK 0922

Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017-Section 4(1)(l), 4(1)(n)

Read judgment

High Courts24 Aug 2025

United Asia Bunkering And Trading Pte. Ltd Vs M.V. Laila Prospera (Imo No. 9149897)

Gujarat High Court · (2025) 08 GUJ CK 0921

Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017-Section 4(1) (l), 4(1)(w), 9(1)(e)

Read judgment

High Courts22 Aug 2025Dismissed

Oriental Insurance Company Ltd Vs Kantibhai Balubhai Patel & Ors

Gujarat High Court · (2025) 08 GUJ CK 0923

Read judgment

High Courts21 Aug 2025Allowed

Ramjibhai Ghusabhai Aahir Vs State Of Gujarat

Gujarat High Court · (2025) 08 GUJ CK 0924

Indian Penal Code, 1860-Section 34, 302Bombay Police Act, 1951-Section 135Code Of Criminal Procedure, 1973-Section 161, 313

Read judgment

High Courts20 Aug 2025Dismissed/ Allowed

State Of Gujarat Vs Rameshbhai Savabhai Mali

Gujarat High Court · (2025) 08 GUJ CK 0926

Code Of Criminal Procedure, 1973-Section 209, 313, 377, 378(1), 378(3),Indian Penal Code, 1860-Section 302, 304I, 304II, 307, 498A

Read judgment

High Courts20 Aug 2025Dismissed

State Of Gujarat Vs Ghughabhai Audhadbhai Bharai - Rabari & Anr

Gujarat High Court · (2025) 08 GUJ CK 0925

Code Of Criminal Procedure, 1973-Section 207, 209, 313, 378Indian Penal Code, 1860-Section 323, 324, 504, 506(2)Bombay Police Act, 1951-Section 135

Read judgment

High Courts24 Jul 2025Partially allowed

Dinesh @ Bathiyo Gogha Varaniya Vs State of Gujarat

Gujarat High Court · (2025) 07 GUJ CK 1391

Indian Penal Code, 1860-Section 299, 300, 302, 304Gujarat Police Act-Section 135Code of Criminal Procedure, 1973-Section 313, 374(2)

Read judgment

High Courts24 Jul 2025Partially allowed

State of Gujarat Vs Chandrikaben W/O Dipak Gangaram Ramavat & Anr.

Gujarat High Court · (2025) 07 GUJ CK 1390

Indian Penal Code, 1860-Section 302, 307, 452, 323, 504, 114Bombay Police Act-Section 135Indian Evidence Act, 1872-Section 32

Read judgment

High Courts24 Jul 2025Rejected

Meenaben Rajendrasinh Parmar & Ors. Vs Shreemand Rajchandra Adhyatmik Satsang Sadhna Kendra & Ors.

Gujarat High Court · (2025) 07 GUJ CK 1389

Code of Civil Procedure, 1908-Order 26 Rule 10A, Section 151Constitution of India-Article 227

Read judgment

High Courts24 Jul 2025Rejected

Mohmmad Sarifvisad Purvala & Ors. Vs Ahmedabad Municipal Corporation & Ors.

Gujarat High Court · (2025) 07 GUJ CK 1388

Gujarat Provincial Municipal Corporation Act, 1949-Section 260, 267Gujarat Regularization of Unauthorised Development Act, 2022-Section 8(2)Ancient Monuments and Archaeological Sites and Remains Act, 1958-Section 19, 20B, 20C

Read judgment

High Courts29 Jan 2025Allowed

L H Of Decd Dinesh Rasikbhai Rathod, Deviben Rasikbhai Rathod Vs ICICI Lombard General Insurance Co Ltd

Gujarat High Court · (2025) 01 GUJ CK 1687

Constitution Of India, 1950-Articles 227

Read judgment

High Courts29 Jan 2025Dismissed

Jamnagar Area Development Authority Vs Shri Vishal Bakulchandra Pandya & Anr

Gujarat High Court · (2025) 01 GUJ CK 1686

Gujarat Civil Services Tribunal Act, 1972-Section 2(h)Gujarat High Court Rules, 1993-Rule 12, 14, 15, 15(4), 15(5), 174Gujarat High Court Rules, 1994 — Rule 174

Read judgment

High Courts29 Jan 2025Allowed

Raj Ganesh Varke Thro Ganeshbhai Shankar Rao Varke Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1685

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(E), 81, 98(2), 108, 116(B)

Read judgment

High Courts29 Jan 2025Allowed

Bharatsinh Pravinsinh Nagji Jadeja Thro Ravirajsinh Dilubha Jadeja Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1684

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(A), 65(E), 81, 98(2), 116(B)

Read judgment

High Courts28 Jan 2025Allowed

Sunil @ Bobdo Rameshbhai Ramjibhai Nathanbhai Patani (Kukrivala) Thro Rekhaben Rameshbhai Patani Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1683

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 114, 294B, 303(2), 323, 324, 326, 379(A)(4), 427Gujarat Police Act, 1951-Section 135(1)

Read judgment

High Courts28 Jan 2025Allowed

Abhay @ Bado S/O Bhagvanbhai Mohite Through Jay Naginbhai Desai Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1682

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 54, 115(2), 304(2), 351(2)(3), 352Gujarat Police Act, 1951-Section 135

Read judgment

High Courts28 Jan 2025Allowed

Vagil S/O Chiman Damor Thro Saturi W/O Vagil Damor Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1681

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023-Section 3(5), 305, 305(A), 331(3), 331(4)

Read judgment

High Courts28 Jan 2025Allowed

Sunil @ Takla S/O Visambhar Nishad Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1680

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 54, 305(A), 331(4)

Read judgment

High Courts28 Jan 2025Allowed

Anand Cooperative Housing Society Ltd. & Ors Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1679

Gujarat Ownership Flats Act, 1973-Section 19(3), 20, 20(2), 21, 21(3), 22, 23, 41AGujarat Provincial Municipal Corporations Act, 1949-Section 264Gujarat Cooperative Societies Act, 1962-Section 74

Read judgment