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Gujarat High Court judgments, 2013

1,241 judgments · page 11 of 63

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High Courts04 Dec 2013Allowed

Bilkishbanu and 1 Another Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0035

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High Courts04 Dec 2013Allowed

Raghu Yamga Kere (Marathi) Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0014

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High Courts03 Dec 2013

Commissioner of Income Tax Vs Meghmani Organics Ltd.

Gujarat High Court · (2014) 222 TAXMAN 123

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High Courts03 Dec 2013

State of Gujarat Vs Narendra Gaurishankar Tiwari

Gujarat High Court · (2013) 12 GUJ CK 0181

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High Courts03 Dec 2013Allowed

Rafikbhai Ibrahimbhai Bhadula Vs District Magistrate and Others

Gujarat High Court · (2013) 12 GUJ CK 0172

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High Courts03 Dec 2013Dismissed

Binaben Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0115

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High Courts03 Dec 2013Allowed

Solanki (Chamar) Ratilal Jagabhai Vs State of Gujarat and Another

Gujarat High Court · (2013) 12 GUJ CK 0057

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High Courts03 Dec 2013Allowed

Naimbhai Salimbhai Kureshi Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0018

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High Courts02 Dec 2013Allowed

Dipak Ranvijaysinh Rajput Vs Commissioner of Police and Others

Gujarat High Court · (2013) 12 GUJ CK 0180

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High Courts02 Dec 2013Allowed

Manubhai Balambhai Parmar Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0174

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High Courts02 Dec 2013Allowed

Rajeshbhai @ Raju Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0171

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High Courts02 Dec 2013Allowed

Narsinhbhai Ramabhai Chavda Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0167

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High Courts02 Dec 2013Allowed

Sureshbhai Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0166

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High Courts02 Dec 2013Allowed

Sudhakar Shantaram Kadam Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0165

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High Courts02 Dec 2013Allowed

Jitendra @ Jitu Panditrao Patil Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0163

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High Courts02 Dec 2013Dismissed

Ravi Baldevbhai Vaghela Vs Commissioner of Police and Others

Gujarat High Court · (2013) 12 GUJ CK 0143

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High Courts02 Dec 2013Allowed

Hitesh Laljibhai Kher Vs State of Gujarat and 2 and Others

Gujarat High Court · (2013) 12 GUJ CK 0138

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High Courts02 Dec 2013Allowed

Janakbhai Kalubhai Vikama Vs Police Commissioner and Others

Gujarat High Court · (2013) 12 GUJ CK 0137

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High Courts02 Dec 2013

Commissioner of Income Tax-I Vs Diamines and Chemicals Ltd.

Gujarat High Court · (2014) 222 TAXMAN 218

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High Courts02 Dec 2013Allowed

Meeraben Shankarbhai Kahar Vs State of Gujarat and Another

Gujarat High Court · (2013) 12 GUJ CK 0117

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