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Gujarat High Court judgments, 2013

1,241 judgments · page 12 of 63

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High Courts02 Dec 2013Allowed

Murtuja Abbas Shaikh Thro. Brother Mohsin Abhas Shaikh Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0075

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High Courts02 Dec 2013Allowed

Arjun Devabhai Sohla (Bharvad) Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0061

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High Courts02 Dec 2013Allowed

Ashok Alias Sai Vs Commissioner of Police and Others

Gujarat High Court · (2013) 12 GUJ CK 0058

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High Courts02 Dec 2013Allowed

Ajaybhai Prakashbhai Fugare Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0056

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High Courts02 Dec 2013Allowed

Mehboobbhai Sultanbhai Sheikh Thro. His Daughter in Law Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0034

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High Courts30 Nov 2013Allowed

State of Gujarat Vs Union of India, Ministry of Petroleum and Natural Gas and Another

Gujarat High Court · (2013) 11 GUJ CK 0049

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High Courts30 Nov 2013Dismissed

Solanki Maniben Maganlal and Another Vs State of Gujarat and Others

Gujarat High Court · (2013) 11 GUJ CK 0023

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High Courts30 Nov 2013Allowed

Tripada Healthcare Private Limited Vs Tripada Bio-care

Gujarat High Court · (2014) 57 PTC 441

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High Courts30 Nov 2013Dismissed

Satish Babubhai Patel Vs Union of India and Others

Gujarat High Court · (2014) ELR 102 : (2014) 1 GLH 483

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High Courts30 Nov 2013Allowed

Gayatri Parshottam Ramani Vs Parshottam Amuldas Ramani

Gujarat High Court · (2013) 11 GUJ CK 0006

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High Courts30 Nov 2013

Jigneshkumar Dilipbhai Patel and Another Vs Principal Senior Civil Court

Gujarat High Court · (2014) 1 GLR 566

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High Courts29 Nov 2013Allowed

Himanshubhai Hasmukhbhai Shah Vs State of Gujarat and 1 Another

Gujarat High Court · (2013) 11 GUJ CK 0080

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High Courts29 Nov 2013Dismissed

Kantilal Biharilal Saini Vs State of Gujarat and 1 Another

Gujarat High Court · (2013) 11 GUJ CK 0079

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High Courts29 Nov 2013Allowed

Hareshkumar Dahyabhai Mevada, Chief Officer and 3 Others Vs State of Gujarat and 1 Another

Gujarat High Court · (2013) 11 GUJ CK 0027

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High Courts29 Nov 2013

State of Gujarat Vs Depak Natubhai Thakor and Another

Gujarat High Court · (2014) CriLJ 1427

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High Courts29 Nov 2013

State of Gujarat Vs Shakti Containers

Gujarat High Court · (2014) 43 GST 326 : (2014) 69 VST 298

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High Courts28 Nov 2013Allowed

Dineshbhai Maganbhai Mistry Vs State of Gujarat and Other

Gujarat High Court · (2013) 11 GUJ CK 0055

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High Courts28 Nov 2013

Gulamrasul Rehman Malek Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2014) 2 ACC 95

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High Courts27 Nov 2013Dismissed

Mahesh J. Gadhavi Vs Deputy Engineer, Paschim Gujarat Vij Co. Ltd. and Another

Gujarat High Court · AIR 2014 Guj 1

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High Courts27 Nov 2013

Regal Agency Vs State of Gujarat and 1 Another

Gujarat High Court · (2013) 11 GUJ CK 0028

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