High Courts04 Mar 2011
Pravin Liladhar Jajal Vs Disrict Registrar of Co-operative Societies and Others
Gujarat High Court · (2011) 03 GUJ CK 0123
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 64 of 79
High Courts04 Mar 2011Allowed
Bakulbhai Ramanlal Patel Vs ITO
Gujarat High Court · (2011) 03 GUJ CK 0117
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 139, 139(1), 142(1), 143(1)
High Courts04 Mar 2011Dismissed
Panchanbhai Nanjibhai Kantaria Vs State of Gujarat
Gujarat High Court · (2011) 34 GLH 3 : (2011) 3 GLH 34 : (2011) 3 GLR 2017 : (2011) 4 RCR(Criminal) 730 : (2011) 4 RCR(Criminal) 730
Bombay Land Revenue Code, 1879 — Section 135DCriminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8
High Courts04 Mar 2011Dismissed
Majabutsinh C. Gohil Vs State of Gujarat and Others
Gujarat High Court · (2011) 03 GUJ CK 0101
Constitution of India, 1950 — Article 226
High Courts04 Mar 2011Dismissed
Neesa Leisure Limited and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 03 GUJ CK 0095
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131(1A), 132, 132(1), 133, 133(6)
High Courts03 Mar 2011Allowed
Manoj Omprakash Goel Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 GLH 455 : (2011) 2 GLR 1734 : (2011) 8 RCR(Civil) 225
Births, Deaths and Marriages Registration Act, 1886 — Section 14, 15Constitution of India, 1950 — Article 14, 226, 227, 24Guardians and Wards Act, 1890 — Section 7(1)
High Courts03 Mar 2011
Kiran Ship Breaking Corporation Vs Customs, Excise and Service Tax
Gujarat High Court · (2011) 269 ELT 491
High Courts03 Mar 2011Dismissed
Manilal R. Parmar Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 03 GUJ CK 0104
High Courts03 Mar 2011
Rajeshbhai Shivlal Vasani Vs The State of Gujarat and Another
Gujarat High Court · (2011) 03 GUJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Mar 2011Allowed
Arvind Chhotalal Rathod Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0091
Constitution of India, 1950 — Article 226, 227Prevention of Corruption Act, 1988 — Section 12, 13, 7
High Courts03 Mar 2011
Divisional Controller, Gujarat State Road Transport Corporation Vs Mohmad Adambhai Mushabhai Bhodiya
Gujarat High Court · (2011) 131 FLR 859 : (2011) 3 GLR 2012 : (2012) 2 LLJ 401 : (2012) LLR 43
Industrial Disputes Act, 1947 — Section 11A
High Courts03 Mar 2011Dismissed
A.G. Group Corporation Vs Harsh Prakash
Gujarat High Court · (2013) 353 ITR 158
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148
High Courts03 Mar 2011Dismissed
Raiyabhai Mohanbhai Savalia Vs Settlement Commissioner and Director of Land Records and Others
Gujarat High Court · (2011) 2 GLH 511 : (2011) 2 GLR 1582
Gujarat Panchayats (Amendment) Act, 1993 — Section 63(4)Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986 — Section 3(1)
High Courts01 Mar 2011Dismissed
Govindbhai Chhaganbhai Patanwadia Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLH 344 : (2011) 3 GLR 1940
Constitution of India, 1950 — Article 226Gujarat District Panchayat Appeal Committee (Procedure) Rules, 1995 — Rule 3, 4, 5, 5(1), 5(2)Gujarat Panchayats (Amendment) Act, 1993 — Section 104, 200, 241, 242, 242(2)
High Courts01 Mar 2011Allowed
Anopji Bhuraji Thakore Vs State of Gujarat
Gujarat High Court · (2011) 1 GLH 735
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302, 323, 324
High Courts01 Mar 2011Allowed
Kanubhai Udesing Bariya and Others Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 304, 324
High Courts01 Mar 2011
Kanha International and Others Vs Union of India (UOI) and Others
Gujarat High Court · AIR 2011 Guj 108 : (2011) 3 BC 316 : (2011) 1 GLH 726
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Constitution of India, 1950 — Article 14Practice Regulation, 2010 — Regulation 62
High Courts01 Mar 2011Dismissed
Jashdan Municipality Vs Sonaben Bhagabhai Lalit Plots
Gujarat High Court · (2011) 03 GUJ CK 0090
Bombay Civil Services Rules, 1959 — Rule 5Constitution of India, 1950 — Article 226, 227, 254Gujarat Municipalities Act, 1963 — Section 271
High Courts01 Mar 2011Allowed
Ravindra Vithalbhai Jiyani Vs Gujarat Public Service Commission and Others
Gujarat High Court · (2011) 03 GUJ CK 0061
Constitution of India, 1950 — Article 226
High Courts01 Mar 2011Dismissed
Dishman Pharmaceuticals and Chemicals Limited Vs Deputy Commissioner of Income Tax (OSD)
Gujarat High Court · (2011) 2 GLH 699
Income Tax Act, 1961 — Section 139, 147, 148, 2(22)