High Courts10 Mar 2011Dismissed
Nathabhai Jaytabhai Dhakhda and Others Vs State of Gujarat
Gujarat High Court · (2011) 2 GLH 460
Bombay Police Act, 1951 — Section 35Penal Code, 1860 (IPC) — Section 302, 324, 34
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 63 of 79
High Courts10 Mar 2011Dismissed
Electroherm India Ltd. Vs Asset Reconstruction Company (India Ltd.)
Gujarat High Court · (2011) 1 GLH 781 : (2011) 8 RCR(Civil) 1932
Constitution of India, 1950 — Article 12, 226, 298
High Courts10 Mar 2011Allowed
Jilubhai Bhabahlubhai Vala and Others Vs State of Gujarat
Gujarat High Court · (2011) 3 GLH 751
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts10 Mar 2011Dismissed
Utambhai Hansaji Nai Vs State of Gujarat
Gujarat High Court · (2011) 3 GLR 2091
Penal Code, 1860 (IPC) — Section 300, 302, 498A
High Courts10 Mar 2011Dismissed
Mohanbhai Karmanbhai Sorala and Others Vs Bhavnagar Municipal Corporation
Gujarat High Court · (2011) 131 FLR 854 : (2011) 3 GLR 1922
Constitution of India, 1950 — Article 14, 16, 162, 226, 227
High Courts10 Mar 2011
Matrix Telecom Pvt. Ltd. Vs Matrix Cellular Services Pvt. Ltd.
Gujarat High Court · (2011) 3 GLR 1951
Trade Marks Act, 1999 — Section 12, 2, 27, 34, 39
High Courts10 Mar 2011Allowed
Institute of Rural Management Vs N.D.D.B. Employees'' Union and Others
Gujarat High Court · (2011) 3 GLR 2360
Constitution of India, 1950 — Article 14, 226, 227Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts10 Mar 2011Allowed
S.A. Jafai and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 52 GLR 1223 : (2011) 2 GLR 1223
Constitution of India, 1950 — Article 14, 16Gujarat Municipalities Act, 1963 — Section 104, 256, 260, 47A(2)(3)
High Courts09 Mar 2011Dismissed
State of Gujarat and Others Vs Budhabhai A. Chavda
Gujarat High Court · (2011) 52 GLR 1236
High Courts09 Mar 2011Allowed
Jayaben Jagdishbhai Solanki Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLH 364 : (2011) 3 GLR 1916 : (2011) 4 RCR(Criminal) 587 : (2011) 4 RCR(Criminal) 587
Constitution of India, 1950 — Article 12, 14Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 357, 357(1), 357(2), 357APenal Code, 1860 (IPC) — Section 201, 302
High Courts08 Mar 2011Allowed
United Phosphorus Ltd. Vs Addl. CIT
Gujarat High Court · (2011) 03 GUJ CK 0154
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 28, 80(1)
High Courts08 Mar 2011Allowed
In Re: Nagraj Chhajer
Gujarat High Court · (2011) 2 GLH 423 : (2011) 52 GLR 1350 : (2011) 4 RCR(Civil) 67 : (2011) 4 RCR(Civil) 67
Constitution of India, 1950 — Article 137Succession Act, 1925 — Section 222 , 283(3)
High Courts08 Mar 2011Dismissed
Amit Chandubhai Chauhan Vs Ahmedabad Municipal Corpn. and Another
Gujarat High Court · AIR 2011 Guj 145
Evidence Act, 1872 — Section 16, 3, 57Hindu Adoptions and Maintenance Act, 1956 — Section 10
High Courts08 Mar 2011Allowed
Dishman Pharmaceuticals and Chemicals Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2012) 253 CTR 321 : (2012) 346 ITR 245
Income Tax Act, 1961 — Section 139, 142(1), 143, 143(3), 147
High Courts08 Mar 2011Allowed
Samirbhai Jayantibhai Parmar and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 3 DMC 35
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 114, 320, 323, 498
High Courts07 Mar 2011Allowed
Dr. Vipul Agrawal, I.P.S. Vs State Of Gujarat and Others
Gujarat High Court · (2012) 1 GLR 247
Constitution of India, 1950 — Article 226, 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts07 Mar 2011Allowed
P.S.I.A.B. Vataliya Vs State of Gujarat and Another
Gujarat High Court · (2011) 3 Crimes 209
Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 482Penal Code, 1860 (IPC) — Section 114, 170, 216(A), 218, 219
High Courts04 Mar 2011Dismissed
Bharat Ukaji Vs Arvind Mills Ltd.
Gujarat High Court · (2012) 2 LLJ 47
Central Excises and Salt Act, 1944 — Section 35, 35(H), 35B, 35C, 35EEConstitution of India, 1950 — Article 214, 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A, 26A(1), 26A(2), 26B
High Courts04 Mar 2011Dismissed
Manuji Dungarji Bheel Vs State of Gujarat
Gujarat High Court · (2011) 3 GLR 2476
Penal Code, 1860 (IPC) — Section 300, 302
High Courts04 Mar 2011
Patan Nagrik Sahakari Bank Ltd. Vs Director of Income Tax (CIB)
Gujarat High Court · (2011) 240 CTR 113 : (2011) 338 ITR 167
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 271FA, 273B, 285BA, 285BA(5), 80P(2)