COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 44 of 82

High Courts23 Aug 2010Dismissed

Bipin Prataprai Bhatt and Others Vs Union of India (UOI) and Others

Gujarat High Court · AIR 2011 Guj 205 : (2011) 1 DMC 734 : (2010) 3 GLH 276 : (2011) 7 RCR(Criminal) 856

Constitution of India, 1950 — Article 14, 15, 20, 20(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 465, 471, 494, 497

High Courts23 Aug 2010Allowed

Sidharth Jagdishbhai Panchal thro'' Father Jagdish D. Panchal Vs Admission Committee for Professional Diploma Course (ACPDC) and Others

Gujarat High Court · (2010) 08 GUJ CK 0209

Constitution of India, 1950 — Article 14Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008 — Rule 2, 5

High Courts23 Aug 2010Dismissed

Vimalkumar Bansilal Chauhan, Food Inspector Vs Sagar Manilal Patel and Another

Gujarat High Court · (2010) 08 GUJ CK 0171

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A), 7(1)

High Courts23 Aug 2010Dismissed

K.A. Mehta, Food Inspector Vs Vishnubhai Karshanbhai Patel and Another

Gujarat High Court · (2010) 08 GUJ CK 0167

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7

High Courts23 Aug 2010Dismissed

State of Gujarat Vs Gaglubhai Navkubhai Gaekwad

Gujarat High Court · (2010) 08 GUJ CK 0140

High Courts23 Aug 2010Dismissed

Thakor Nagjibhai Bhailal and Others Vs IPCL now Amalgamated with Relieance Ind. Ltd. and Others

Gujarat High Court · (2011) 2 LLJ 182

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 2, 5

High Courts23 Aug 2010Allowed

Patel Dahyabhai Savganbhai Vs State of Gujarat and Another

Gujarat High Court · (2010) 08 GUJ CK 0092

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(3)Electricity Act, 2003 — Section 135, 135(1), 135(1)(A)

High Courts23 Aug 2010

V.S. Construction and Others Vs Gujarat Housing Board

Gujarat High Court · (2010) 08 GUJ CK 0091

High Courts23 Aug 2010Dismissed

Girish Bhogilal Vora, Food Inspector Vs Murlidhar Dairy Ice-Cream and Dairy Products and Others

Gujarat High Court · (2010) 08 GUJ CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7

High Courts23 Aug 2010

M.A. Patel, Food Inspector Vs Mangleshkumar Dinkarray Oza and Another

Gujarat High Court · (2010) 08 GUJ CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 7(2)

High Courts20 Aug 2010Allowed

Ranjeetbhai Ramubhai Rathod Vs State of Gujarat and Others

Gujarat High Court · (2010) 08 GUJ CK 0218

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)

High Courts20 Aug 2010Allowed

Moinuddin @ Moin Kamaluddin Abdulbhai Shaikh Vs Commissioner of Police and Others

Gujarat High Court · (2010) 08 GUJ CK 0074

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)

High Courts20 Aug 2010Allowed

Harkhaben Thakor Vs Commissioner of Police and Others

Gujarat High Court · (2010) 08 GUJ CK 0073

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)

High Courts18 Aug 2010Allowed

Garden Silk Mills Ltd. Vs Commissioner of C. Ex. and Cus.

Gujarat High Court · (2011) 184 ECR 82 : (2010) 260 ELT 69

High Courts18 Aug 2010Dismissed

Mukeshkumar Ishwarlal Bhatt Vs Kailashben Mukeshkumar Bhatt

Gujarat High Court · (2011) 2 CivCC 123 : (2010) 3 GLH 253 : (2011) 2 RCR(Civil) 476

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 33Hindu Marriage Act, 1955 — Section 25

High Courts18 Aug 2010

Alpa Marketing Enterprises Vs Jaihind Distributors Prop. and Another

Gujarat High Court · (2010) 08 GUJ CK 0102

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(2), Order 37 Rule 5, 115

High Courts18 Aug 2010

Alpa Marketing Enterprises Vs Jaihind Agencies and Others

Gujarat High Court · (2010) 08 GUJ CK 0101

High Courts18 Aug 2010

Gujarat State Road Transport Corporation Vs Natubhai B. Parmar

Gujarat High Court · (2010) 08 GUJ CK 0100

Constitution of India, 1950 — Article 14, 226, 227

High Courts18 Aug 2010

Divisional Controller Vs Secretary, S.T. Employee Union

Gujarat High Court · (2010) 08 GUJ CK 0099

High Courts17 Aug 2010Allowed

Dr. Parthasarathy Seshan Iyengar Vs Dy. Commissioner of Income Tax and Another

Gujarat High Court · (2010) 08 GUJ CK 0176

Income Tax Act, 1961 — Section 127(2), 153C