High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Shantilal M. Parmar
Gujarat High Court · (2010) 08 GUJ CK 0105
Industrial Disputes Act, 1947 — Section 11(A)
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 43 of 82
High Courts25 Aug 2010
Manojkumar Shankarlal Pathak Vs Sheth Anandji Kalyanji Firm
Gujarat High Court · (2010) 08 GUJ CK 0088
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Narbheram B. Garva
Gujarat High Court · (2010) 08 GUJ CK 0087
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Aug 2010Dismissed
Fakirmohammed Noormohammed Vora Vs Divisional Controller
Gujarat High Court · (2010) 08 GUJ CK 0086
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Khatau J. Thacker
Gujarat High Court · (2010) 08 GUJ CK 0058
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Chaturbhai Nathabhai Parmar
Gujarat High Court · (2010) 08 GUJ CK 0057
High Courts25 Aug 2010Dismissed
Saeed Ahmed Mohammad Hanif Vs Ahmedabad Municipal Transport Service
Gujarat High Court · (2010) 08 GUJ CK 0050
Industrial Disputes Act, 1947 — Section 33C(1)
High Courts25 Aug 2010Dismissed
Gujarat State Road Transport Corporation and Another Vs Kankuben and Others
Gujarat High Court · (2010) 08 GUJ CK 0029
High Courts25 Aug 2010Dismissed
Gujarat State Road Transport Corporation Vs Mohanbhai Heriyabhai Chaudhary
Gujarat High Court · (2010) 08 GUJ CK 0028
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Aug 2010
Bharat Sanchar Nigam Limited Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0022
Constitution of India, 1950 — Article 226
High Courts25 Aug 2010Dismissed
State of Gujarat Vs Gangji Ramji
Gujarat High Court · (2010) 08 GUJ CK 0016
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Navalsinh M. Chavada
Gujarat High Court · (2010) 08 GUJ CK 0012
Industrial Disputes Act, 1947 — Section 11(A)
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Bhagwanjibhai D. Kaneria
Gujarat High Court · (2010) 08 GUJ CK 0007
High Courts25 Aug 2010
Divisional Controller, G.S.R.T.C. Vs Saidhaji Maganji Thakor
Gujarat High Court · (2010) 08 GUJ CK 0001
High Courts23 Aug 2010Dismissed
M.R. Mahajan, Food Inspector Vs Ramanlal Nathalal Patel and Another
Gujarat High Court · (2010) 08 GUJ CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts23 Aug 2010Dismissed
K.A. Mehta, Food Inspector Vs Yusufbhai Gulamhusain Surati and Another
Gujarat High Court · (2010) 08 GUJ CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(I), 7(1)
High Courts23 Aug 2010
Kavitaben Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0214
Constitution of India, 1950 — Article 226, 227
High Courts23 Aug 2010
Rameshbhai Manubia Rathod Vs Joint Agricultural Director and Another
Gujarat High Court · (2010) 08 GUJ CK 0213
Industrial Disputes Act, 1947 — Section 2, 25F, 25G
High Courts23 Aug 2010Allowed
Pranit K. Nanavati Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 08 GUJ CK 0212
Constitution of India, 1950 — Article 226
High Courts23 Aug 2010Dismissed
Aasif Saifuddin Vora Vs Khodiyar Mandap Service
Gujarat High Court · (2010) 08 GUJ CK 0211