High Courts21 Apr 2003Dismissed

Bhavanisinh Vaghubha Zala Vs State of Gujarat

Gujarat High Court · (2003) 23 GLH 1 : (2003) 1 GLH 23 : (2003) 4 GLR 621

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Motor Vehicles Act, 1939 — Section 112, 116, 118, 85Penal Code, 1860 (IPC) — Section 279, 304
High Courts17 Apr 2003Dismissed

Ziniben Vs Union of India (UOI)

Gujarat High Court · AIR 2003 Guj 367 : (2003) 23 GLH 12 : (2003) 12 GLH 23

Constitution of India, 1950 — Article 14, 19(1), 226, 300ALand Acquisition Act, 1894 — Section 11, 11A, 12, 15, 15Limitation Act, 1963 — Section 29(2), 5