COURT ARCHIVE

Gujarat High Court judgments, 2003

746 judgments · page 38 of 38

High Courts13 Jan 2003Dismissed

Anupama Co-operative Housing Society Ltd. Vs State of Gujarat

Gujarat High Court · (2003) 01 GUJ CK 0014

Constitution of India, 1950 — Article 14, 19, 226, 26, 300AGujarat Devasthan Inams Abolition Act, 1969 — Section 11(1), 8, 9

High Courts13 Jan 2003Dismissed

Gujarat High Court · (2003) 23 GLH 210

Constitution of India, 1950 — Article 14, 16, 226

High Courts11 Jan 2003Dismissed

Gujarat High Court · (2003) 24 CriminalCC 47

Criminal Procedure Code, 1973 (CrPC) — Section 378Limitation Act, 1963 — Section 5Prevention of Food Adulteration Act, 1954 — Section 16, 7

High Courts01 Jan 2003

Gujarat High Court · (2004) 2 LLJ 389

High Courts01 Jan 2003Dismissed

Gujarat High Court · (2003) 01 GUJ CK 0044

Admiralty Courts Act, 1861 — Section 5Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 7 Rule 11

High Courts01 Jan 2003

Gujarat High Court · (2003) 01 GUJ CK 0021

Companies Act, 1956 — Section 529, 529ASick Industrial Companies (Special Provisions) Act, 1985 — Section 18(4), 19(3)