High Courts29 Jan 2003Allowed
Rajni Shyamsunder Shrivas Vs State of Gujarat
Gujarat High Court · (2003) 01 GUJ CK 0046
COURT ARCHIVE
Gujarat High Court judgments, 2003
746 judgments · page 36 of 38
High Courts29 Jan 2003Dismissed
N.C. Banawala Vs District Judge and Others
Gujarat High Court · (2003) 23 GLH 671 : (2003) 3 GLR 1866
Constitution of India, 1950 — Article 14, 16Subordinate Judicial Recruitment Rules, 1976 — Rule 15
High Courts29 Jan 2003Dismissed
Fatesinh Jesinh Parmar Vs State of Gujarat
Gujarat High Court · (2003) 2 GLR 1438
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Jan 2003
Commissioner of Income Tax Vs Ahmedabad Electricity Co. Ltd.
Gujarat High Court · (2003) 181 CTR 222
Bombay Electricity Duty Act, 1958 — Section 4(1), 8Electricity Act, 1910 — Section 24Income Tax Act, 1961 — Section 36(1), 36(2), 43B
High Courts28 Jan 2003Allowed
Naynaben Babubhai Bhatt Vs Commissioner of Higher Education
Gujarat High Court · (2003) 01 GUJ CK 0050
High Courts28 Jan 2003Dismissed
Gujarat Maritime Board Vs S.S. Jain and Co. (Bombay) S.S. Jain and Co. (Bombay) Vs Gujarat Maritime Board
Gujarat High Court · (2003) 4 GLR 392
Constitution of India, 1950 — Article 226
High Courts27 Jan 2003Dismissed
Yazdi Darabsha Icchaporia Vs State of Gujarat
Gujarat High Court · (2003) CriLJ 2604
Penal Code, 1860 (IPC) — Section 114, 438, 465, 468, 471
High Courts24 Jan 2003
Textile Labour Association Vs Official Liquidator of Star of Gujarat Millsco Ltd.
Gujarat High Court · (2004) 118 CompCas 133 : (2003) 43 SCL 168
Companies Act, 1956 — Section 529A
High Courts23 Jan 2003
Commissioner of Income Tax Vs Lallubhai Jogibhai Patel
Gujarat High Court · (2003) 182 CTR 371 : (2004) 134 TAXMAN 381
Income Tax Act, 1961 — Section 132, 271, 271(1), 274
High Courts23 Jan 2003Dismissed
Yakeen Ahmed Abdul Majidkhan Vs State of Gujarat
Gujarat High Court · (2003) CriLJ 2868 : (2003) 23 GLH 364 : (2003) 1 GLR 772
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B
High Courts22 Jan 2003Partly Allowed
Suresh Kanagraj Nadar Vs State of Gujarat
Gujarat High Court · (2003) CriLJ 2668 : (2003) 23 GLH 547 : (2003) 4 GLR 191
Bombay Police Act, 1951 — Section 135(1), 37Penal Code, 1860 (IPC) — Section 302, 304
High Courts22 Jan 2003
Sarpanch - Dhari Gram Panchayat Vs Jayeshkumar Mulshanker Bhatt
Gujarat High Court · (2003) 4 GLR 26
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A
High Courts22 Jan 2003Allowed
Rajendra Dhirajlal Gohel Vs State of Gujarat
Gujarat High Court · (2003) 01 GUJ CK 0017
High Courts22 Jan 2003Dismissed
Mohanlal Shivlal Thakore Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 666
Bombay Police Act, 1951 — Section 27AConstitution of India, 1950 — Article 226
High Courts22 Jan 2003Partly Allowed
Panmeshwary Devi and Others Vs O.N.G.C. Ltd. and Others
Gujarat High Court · (2003) 2 GLR 1490
Hindu Succession Act, 1956 — Section 8
High Courts22 Jan 2003
Klin Industrial Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2003) 182 CTR 362 : (2003) 129 TAXMAN 34
Income Tax Act, 1961 — Section 32(1), 33B
High Courts21 Jan 2003Allowed
Parshottam Shivabhai Maheriya since Deceased through Heirs Vs State of Gujarat
Gujarat High Court · (2003) 01 GUJ CK 0048
High Courts18 Jan 2003Allowed
Jitendra D. Vasavada Vs Gujarat Electricity Board
Gujarat High Court · (2003) 01 GUJ CK 0049
High Courts18 Jan 2003
Ravindrakumar Kantilal Modi Vs Managing Director
Gujarat High Court · (2003) 01 GUJ CK 0035