COURT ARCHIVE

Gujarat High Court judgments, 2003

746 judgments · page 25 of 38

High Courts03 May 2003Dismissed

State of Gujarat Vs Chauhan Ramjibhai Karsanbhai

Gujarat High Court · (2004) 102 FLR 347 : (2003) 23 GLH 728 : (2004) 1 GLR 885

Apprentices Act, 1961 — Section 18, 6Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F

High Courts02 May 2003Allowed

Deceased Shantilal Khubchand Bhojak thro. legal Heirs Vs State of Gujarat

Gujarat High Court · (2003) 05 GUJ CK 0034

High Courts01 May 2003Dismissed

Deceased Ishwardas Jivanbhai Bhatt through his Heirs Vs Maganlal Chanabhai Patel

Gujarat High Court · (2003) 05 GUJ CK 0058

Constitution of India, 1950 — Article 227

High Courts01 May 2003

GSRTC Vs Jashvantsinh Ramsinh Parmar

Gujarat High Court · (2003) 05 GUJ CK 0049

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11

High Courts01 May 2003

Bharatendranath Suryanath Ram Vs State of Gujarat

Gujarat High Court · (2003) 05 GUJ CK 0048

Constitution of India, 1950 — Article 162, 309

High Courts01 May 2003Allowed

Central Bureau of Ivestigation Vs Arjun Pribhdas Kundanani

Gujarat High Court · (2003) 05 GUJ CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 397, 401Penal Code, 1860 (IPC) — Section 120B, 302, 420Prevention of Corruption Act, 1988 — Section 5

High Courts01 May 2003Allowed

Central Bureau of Investigation Vs Dineshchandra S Patel, Jr. Assistant

Gujarat High Court · (2003) 05 GUJ CK 0044

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 397, 401Penal Code, 1860 (IPC) — Section 302

High Courts01 May 2003Allowed

Mithubhai Osmanbhai Sumra Vs State of Gujarat

Gujarat High Court · (2003) 4 GLR 864

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 35, 42(2)Penal Code, 1860 (IPC) — Section 195

High Courts01 May 2003Dismissed

Gujarat State Road Transport Corporation Vs Patel Rajabhai Bavabhai and Others

Gujarat High Court · (2004) ACJ 495 : (2004) 1 CivCC 327 : (2003) 23 GLH 160 : (2003) 3 GLR 2258

Motor Vehicles Act, 1939 — Section 110A, 110D, 96

High Courts01 May 2003Dismissed

K.R. Chauhan C/o Ram Bhoolan Singh Fakir''s Chawl Vs Kandla Port Trust

Gujarat High Court · (2003) 05 GUJ CK 0027

High Courts01 May 2003Allowed

Central Bureau of Investigation Union of India (UOI) Vs Chandrakant Ramsingh Rathod

Gujarat High Court · (2003) 05 GUJ CK 0025

Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 397, 401Penal Code, 1860 (IPC) — Section 120B, 302

High Courts01 May 2003

Dr. Kadvabhai Sidibhai Parmar Vs Gujarat Agricultural University and Others

Gujarat High Court · (2003) 2 GLR 1141

Constitution of India, 1950 — Article 14, 16, 21Gujarat Agricultural University Act, 1969 — Section 52

High Courts01 May 2003Allowed

Chhaya Nagar Panchayat Vs State of Gujarat

Gujarat High Court · (2003) 05 GUJ CK 0011

Gujarat Panchayats Act, 1961 — Section 179(2)

High Courts01 May 2003

Surendranagar Dudhrej Nagar Palika Vs Motiben Danabhai

Gujarat High Court · (2003) 05 GUJ CK 0010

Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5Payment of Gratuity Act, 1972 — Section 4, 4(2), 4(4)

High Courts01 May 2003Allowed

Girishbhai R. Patel Vs State of Gujarat

Gujarat High Court · (2003) 05 GUJ CK 0008

High Courts01 May 2003

Jay Bodakdev Members Asso. and Others Vs Ahmedabad Electricity Co. Ltd. and Others

Gujarat High Court · (2003) 05 GUJ CK 0006

High Courts01 May 2003

Central Bureau of Investigation Vs Dahyabhai Danabhai Dabhi

Gujarat High Court · (2003) CriLJ 4261 : (2003) 3 GLR 2152

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 301(2), 309Prevention of Corruption Act, 1988 — Section 5

High Courts30 Apr 2003Allowed

Jehangir Marzban Patel Vs State of Gujarat

Gujarat High Court · (2003) 23 GLH 116 : (2003) 2 GLR 1835

Criminal Procedure Code, 1973 (CrPC) — Section 267, 268, 437, 439

High Courts30 Apr 2003

Commissioner of Gift Tax Vs Gautam Sarabhai Ltd.

Gujarat High Court · (2003) 184 CTR 280 : (2003) 263 ITR 602

Gift Tax Act, 1958 — Section 15(3), 4

High Courts30 Apr 2003Allowed

Kadir Abdul Gani Vs Collector and Settlement Officer

Gujarat High Court · (2003) 23 GLH 665

Administration of Evacuee Property Act, 1950 — Section 7, 7A