High Courts02 Jul 2003Allowed
Nagjibhai J. Desai Vs Director of Municipalities and Others
Gujarat High Court · (2003) 2 GLR 1722
Constitution of India, 1950 — Article 14, 16Gujarat Municipalities Act, 1963 — Section 271, 47, 50
COURT ARCHIVE
Gujarat High Court judgments, 2003
746 judgments · page 20 of 38
High Courts02 Jul 2003
Maganbhai Khanabhai Nandodaria Vs Vandematram Co-operative Society Ltd.
Gujarat High Court · (2003) 23 GLH 482
Constitution of India, 1950 — Article 227Gujarat Co-operative Societies Act, 1961 — Section 153(1), 153(6) , 155, 36, 36(1)Limitation Act, 1963 — Article 113
High Courts01 Jul 2003
Commissioner of Income Tax Vs Mrinalini V. Sarabhai
Gujarat High Court · (2003) 184 CTR 122 : (2004) 265 ITR 64 : (2003) 132 TAXMAN 257
Income Tax Act, 1961 — Section 40A(3)
High Courts01 Jul 2003Allowed
H.S. Chhadia Vs Union of India (UOI) and Others
Gujarat High Court · (2003) 2 GLR 1636
Central Civil Services (Pension) Rules, 1972 — Rule 48A, 48A(4)
High Courts30 Jun 2003Dismissed
Gohilvad Leua Patel Kelavani Mandal Vs Beenaben Harjibhai Nakarani
Gujarat High Court · (2003) 06 GUJ CK 0048
Constitution of India, 1950 — Article 226, 227Gujarat Secondary Education Act, 1972 — Section 35Gujarat Secondary Education Regulations, 1974 — Regulation 24
High Courts27 Jun 2003
Makwana Pravinbhai Gautambhai Vs State of Guajrat
Gujarat High Court · AIR 2004 Guj 9
Constitution of India, 1950 — Article 226Gujarat Panchayats (Amendment) Act, 1993 — Section 253
High Courts27 Jun 2003Dismissed
Shanabhai Madhurbhai Koli Patel Vs State of Gujarat
Gujarat High Court · (2004) CriLJ 268 : (2004) 24 GLH 408
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts26 Jun 2003Allowed
Prashant Vinodbhai Acharya Vs Regional Passport Officer
Gujarat High Court · (2004) 1 GLR 212
High Courts26 Jun 2003
Adambhai Sulemanbhai Desai Vs State of Gujarat
Gujarat High Court · (2004) 1 GLR 906
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 159
High Courts26 Jun 2003Dismissed
Sindhi Dafer Hayat Daud and Others Vs State of Gujarat
Gujarat High Court · (2003) 06 GUJ CK 0047
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 154, 215, 374(2), 464Penal Code, 1860 (IPC) — Section 114, 332, 342, 395, 397
High Courts26 Jun 2003
Saurashtra University and Another Vs Saurashtra University Karmachari Parivar
Gujarat High Court · (2004) 101 FLR 536 : (2004) 1 GLR 160
Gujarat University Service Tribunal Act, 1983 — Section 2, 7(3), 8Industrial Disputes Act, 1947 — Section 2Life Insurance Corporation Act, 1956 — Section 48(2)
High Courts25 Jun 2003
K.K. Solanki Vs Member Secretary
Gujarat High Court · (2003) 06 GUJ CK 0056
Constitution of India, 1950 — Article 226, 227fundamental Rules — Rule 22(C)
High Courts25 Jun 2003
Commissioner of Income Tax Vs Utkarsh Builders
Gujarat High Court · (2003) 184 CTR 293 : (2003) 264 ITR 697 : (2004) 134 TAXMAN 701
Income Tax Act, 1961 — Section 32(1)
High Courts25 Jun 2003
Union of India (UOI) Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 707
Constitution of India, 1950 — Article 14, 226, 226(3), 32University Grants Commission Act, 1956 — Section 12, 3
High Courts24 Jun 2003
Commissioner of Wealth Tax Vs Hasmukhlal Gandalal
Gujarat High Court · (2003) 184 CTR 23 : (2003) 264 ITR 42 : (2004) 134 TAXMAN 507
Wealth Tax Act, 1957 — Section 18(1)(c), 27(1)
High Courts24 Jun 2003Dismissed
Ishwarbhai Narottambhai Patel Vs K.H. Trivedi and Others
Gujarat High Court · (2003) 23 GLH 146 : (2003) 3 GLR 1878 : (2003) 1 GLR 537
Constitution of India, 1950 — Article 226, 227
High Courts24 Jun 2003Allowed
Larsen and Toubro Ltd. Vs Gujarat Electricity Board
Gujarat High Court · (2003) 06 GUJ CK 0008
Constitution of India, 1950 — Article 12
High Courts24 Jun 2003Allowed
State of Gujarat Vs Sipu Project Employees Association
Gujarat High Court · (2004) 1 GLR 552
Constitution of India, 1950 — Article 226
High Courts23 Jun 2003
Commissioner of Wealth Tax Vs Chandrakant Gandalal
Gujarat High Court · (2003) 184 CTR 517
Wealth Tax Act, 1957 — Section 18(1)
High Courts23 Jun 2003Allowed
Arunaben Sureshchandra Bodiwala Vs Regional Passport Officer
Gujarat High Court · (2003) 06 GUJ CK 0019