CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court/2003

COURT ARCHIVE

Gujarat High Court judgments, 2003

746 judgments · page 18 of 38

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts21 Jul 2003Allowed

Rajendrasinh Bharatsinh Sarvaiya Vs Kiritsinh Balvantsinh Jadeja

Gujarat High Court · AIR 2004 Guj 140 : (2004) 1 GLR 106

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, 115, 15Sales of Goods Act, 1930 — Section 27
Read judgment
High Courts19 Jul 2003Allowed

Bhagraj Tulsaji Visnoi Vs State of Gujarat

Gujarat High Court · (2004) 24 GLH 494 : (2004) 1 GLR 276

Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1), 319(3)Evidence Act, 1872 — Section 132
Read judgment
High Courts18 Jul 2003Dismissed

Asmanmiya C. Malek Vs GSRTC

Gujarat High Court · (2003) 07 GUJ CK 0065

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
Read judgment
High Courts18 Jul 2003Dismissed

Dhanjibhai Diwalbhai Vasava Vs State of Gujarat

Gujarat High Court · (2003) 07 GUJ CK 0060

Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
High Courts18 Jul 2003Dismissed

Oriental Insurance Co. Ltd. Vs Bhal Nalkantha Khadi

Gujarat High Court · (2004) ACJ 1209 : (2003) 23 GLH 414 : (2004) 1 GLR 452 : (2005) 2 RCR(Civil) 538

Insurance Act, 1938 — Section 64VB(4)
Read judgment
High Courts18 Jul 2003Dismissed

Narendrasinh Ranjitsinh Chavda Vs State of Gujarat

Gujarat High Court · (2003) 07 GUJ CK 0026

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
Read judgment
High Courts18 Jul 2003Dismissed

B.P. Joshi Vs Gujarat Electricity Board

Gujarat High Court · (2004) 101 FLR 172 : (2004) 1 GLR 1

Constitution of India, 1950 — Article 226
Read judgment
High Courts17 Jul 2003Dismissed

Renukaben Rasmikant Padia Vs Bank of Maharashtra

Gujarat High Court · (2003) 07 GUJ CK 0028

Read judgment
High Courts16 Jul 2003Dismissed

Maize Products Vs Gujarat Kamgar Panchayat

Gujarat High Court · (2003) 3 GLH 42

Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 10(1)(d), 12, 22
Read judgment
High Courts16 Jul 2003

LP Gas Equipment Pvt Ltd. Vs Specified Authority cum Dy. Commissioner of Labour

Gujarat High Court · (2003) 07 GUJ CK 0070

Industrial Disputes Act, 1947 — Section 25N, 25N(3), 25N(4), 25N(5)
Read judgment
High Courts16 Jul 2003Allowed

Malek Umarkhan Alikhan Vs State of Gujarat

Gujarat High Court · (2003) 07 GUJ CK 0055

Constitution of India, 1950 — Article 148(5), 309, 366(17)Industrial Disputes Act, 1947 — Section 25(B)
Read judgment
High Courts16 Jul 2003

Gujarat Methodist Church Cardiothoracic and Vascular Vs Union of India (UOI)

Gujarat High Court · (2004) 1 GLR 270

Customs Act, 1962 — Section 111, 25, 28(1)Customs Tariff Act, 1975 — Section 3
Read judgment
High Courts16 Jul 2003

Anita Bhandari and Others Vs Union of India (UOI) and Others

Gujarat High Court · (2004) 1 GLR 13

Arms Act, 1959 — Section 30Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
Read judgment
High Courts15 Jul 2003Dismissed

Maniben Vs Manshukhlal Jaishankar Dave

Gujarat High Court · (2003) 3 GLR 123

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
Read judgment
High Courts15 Jul 2003Dismissed

New Era High School Vali Mandal Vs Union of India (UOI)

Gujarat High Court · (2004) 24 GLH 146 : (2003) 3 GLR 1850

All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 14, 73(1)Evidence Act, 1872 — Section 115
Read judgment
High Courts15 Jul 2003Dismissed

Gujarat State Road Transport Corporation Vs Devendrabhai Mulvantrai Vaidya

Gujarat High Court · (2003) 23 GLH 376 : (2003) 3 GLR 2485 : (2004) 1 LLJ 77

Payment of Gratuity Act, 1972 — Section 4, 4(6)
Read judgment
High Courts15 Jul 2003Dismissed

M.V. Sea Renown and Another Vs Energy Net Ltd.

Gujarat High Court · (2003) 07 GUJ CK 0023

Admiralty Courts Act, 1861 — Section 35, 5, 6Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Merchant Shipping Act, 1958 — Section 3(15)
Read judgment
High Courts14 Jul 2003Dismissed

State of Gujarat Vs Saurashtra Mazdoor Sangh

Gujarat High Court · (2004) 50 GLH 24 : (2004) 24 GLH 50

Constitution of India, 1950 — Article 226, 227, 309Industrial Disputes Act, 1947 — Section 2, 7A
Read judgment
High Courts14 Jul 2003

Patel Chemical Works Vs Commissioner of Income Tax

Gujarat High Court · (2003) 184 CTR 288 : (2004) 265 ITR 273 : (2004) 134 TAXMAN 694

Income Tax Act, 1961 — Section 4
Read judgment
High Courts14 Jul 2003

Commissioner of Wealth Tax Vs Vijaykunverba

Gujarat High Court · (2003) 184 CTR 397 : (2004) 265 ITR 111 : (2004) 138 TAXMAN 209

Wealth Tax Act, 1957 — Section 2, 25(2)
Read judgment
Previous1…1617181920…38Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions