High Courts13 Sept 2002Allowed
Sr. Regional Manager, F.C.I. and Another Vs Sunil Agencies
Gujarat High Court · AIR 2003 Guj 233 : (2003) 2 GLR 1020
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 11 of 43
High Courts13 Sept 2002Dismissed
Shah Ratanlal Motilal Vs Uma Transport Company
Gujarat High Court · (2003) 23 GLH 93 : (2003) 2 GLR 989
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 29(2)
High Courts12 Sept 2002Partly Allowed
Patel Prakash Prahladbhai Vs Government Medical College
Gujarat High Court · (2003) 4 GLR 184
Constitution of India, 1950 — Article 14, 226
High Courts12 Sept 2002Dismissed
State of Gujarat Vs Taluka Development Officer
Gujarat High Court · (2002) 09 GUJ CK 0080
Bombay Land Revenue Code, 1879 — Section 65
High Courts12 Sept 2002Allowed
Ladhabhat Monabhat Mangkiya Vs Gujarat Electricity Board and Others
Gujarat High Court · AIR 2003 Guj 116
Electricity Act, 1910 — Section 26
High Courts12 Sept 2002Allowed
Mrudalsingh Murubha Vs Ishwarlal Laxmidas Khakhar
Gujarat High Court · (2002) 09 GUJ CK 0058
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts12 Sept 2002Dismissed
Gujarat State Road Transport Corporation Vs Mariambai A. Adamji (Since Decd.) through his Heirs and LRs. Zubeda Abdulhabib and Another
Gujarat High Court · (2003) ACJ 1353 : (2003) 1 GLR 574
Motor Vehicles Act, 1988 — Section 168
High Courts12 Sept 2002Allowed
Mulchandbhai Lavjibhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 188 : (2002) 3 GLR 443
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Sept 2002Allowed
Rabari Karsanbhai Rajabhai Vs D. Danial Gajraj @ Prithavi
Gujarat High Court · (2003) 2 ACC 645
High Courts11 Sept 2002Dismissed
State of Gujarat Vs Polabhai Ajabhai (Decd.) through his heirs Gangaben Polabhai and Others
Gujarat High Court · (2003) 23 GLH 256 : (2003) 1 GLR 887
Bombay Land Revenue Code, 1879 — Section 211, 37, 37(2)Bombay Revenue Tribunal Act, 1957 — Section 9
High Courts11 Sept 2002Allowed
Abdul Khalik Mohmad Hanif Vs Hanifabanu
Gujarat High Court · (2002) 09 GUJ CK 0057
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts11 Sept 2002Allowed
Bhailalbhai Garbabhai Vasava and Another Vs Munikhan Ismailkhan Sayed and Others
Gujarat High Court · (2003) 2 ACC 352 : (2003) ACJ 1117 : (2003) 1 GLR 605
Motor Vehicles Act, 1939 — Section 95, 96
High Courts11 Sept 2002Allowed
United Commercial Bank Vs Ambica Bus Corporation and Others
Gujarat High Court · (2003) 3 BC 111 : (2003) 2 GLR 1143
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 4, Order 22 Rule 9Gujarat Public Moneys (Recovery of Dues) Act, 1979 — Section 2, 3, 7
High Courts11 Sept 2002Allowed
Kantilal Keshavji Vs State of Gujarat and Another
Gujarat High Court · (2002) 09 GUJ CK 0011
High Courts09 Sept 2002Allowed
L.H. Sharma Vs Council of Homoeopathic System of Medicine
Gujarat High Court · (2003) 23 GLH 174 : (2003) 4 GLR 14
Constitution of India, 1950 — Article 226Gujarat Homoeopathic Act, 1963 — Section 10, 10(5), 16(3), 16(4), 16(6)
High Courts09 Sept 2002Dismissed
Shri Dhulabhai Vashrambhai Panchal Vs O.L. of Nutan Mills Limited
Gujarat High Court · (2002) 09 GUJ CK 0054
High Courts09 Sept 2002Dismissed
Mahadevnagar Industrial Worker Co-op. Hsg. Society Ltd. Vs Balubhai Anant Dandekar Since Deceased his Heirs and L/Rs.
Gujarat High Court · (2002) 09 GUJ CK 0021
Gujarat Co-operative Societies Act, 1961 — Section 161, 167
High Courts09 Sept 2002Allowed
Ramji N. Shah Vs State of Gujarat
Gujarat High Court · (2002) 09 GUJ CK 0002
Land Acquisition Act, 1894 — Section 11, 18, 4, 6
High Courts06 Sept 2002Allowed
Bhagubhai Damodarbhai Vs Special Land Acquisition Officer and Another
Gujarat High Court · (2002) 09 GUJ CK 0079
Land Acquisition Act, 1894 — Section 4, 6
High Courts06 Sept 2002Allowed
Mayaben Laxminarayan Vyas Vs Ahmedabad District Co-op. Bank Ltd.
Gujarat High Court · (2002) 09 GUJ CK 0059