High Courts19 Sept 2002Partly Allowed
Kanjibhai Haridas Patel and Others Vs State of Gujarat
Gujarat High Court · (2003) 1 GLR 689
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 30
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 10 of 43
High Courts19 Sept 2002Allowed
Gujarat State Road Transport Corporation Vs Ramanlal J. Naik
Gujarat High Court · (2003) 97 FLR 1101
High Courts18 Sept 2002Dismissed
Citizens Co-op. Bank Ltd. Vs Harshadkumar M. Mashru
Gujarat High Court · (2003) 4 GLR 779
High Courts18 Sept 2002Dismissed
Nirmalaben Waghela Vs Raman Maheriya, Deputy Secretary, Urban Development and Urban Housing Development Department
Gujarat High Court · (2003) 23 GLH 390 : (2003) 1 GLR 505
Contempt of Courts Act, 1971 — Section 15, 15(1)
High Courts18 Sept 2002Allowed
Suprabhat Sahkari Bank Ltd. Vs Star Polyfibre Industries and Others
Gujarat High Court · (2003) 3 BC 474
High Courts18 Sept 2002Allowed
Prahalad Hira Vs O.L. of G.S.T.C. (New Swadeshi Mills Ltd.)
Gujarat High Court · (2002) 09 GUJ CK 0019
High Courts17 Sept 2002
Vadia Gram Panchayat Vs Undbhai Bhanabhai Vala
Gujarat High Court · (2002) 09 GUJ CK 0042
High Courts17 Sept 2002Dismissed
Rajnagar Textiles Mills No. 1 Vs Textile Labour Association
Gujarat High Court · (2003) 1 LLJ 38
High Courts17 Sept 2002Dismissed
Premkumar R. Danger Vs State of Gujarat
Gujarat High Court · (2002) 09 GUJ CK 0024
Penal Code, 1860 (IPC) — Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts17 Sept 2002Dismissed
Nareshbhai Manibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 134 : (2003) 1 GLR 456 : (2003) 3 RCR(Criminal) 149
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 397(2)
High Courts16 Sept 2002Allowed
Laxmiben Pragji Uka Vs Kesar Samat Dudia since deceased through his Heirs
Gujarat High Court · (2003) 23 GLH 163
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts16 Sept 2002
Alembic Glass Karmachari Union Vs Alembic Glass Industries Ltd.
Gujarat High Court · (2002) 09 GUJ CK 0043
High Courts16 Sept 2002Dismissed
New India Insurance Co. Ltd. Vs Madhavsang Nathuji Darbar and Others
Gujarat High Court · (2003) ACJ 1307 : (2003) 1 GLR 517
Motor Vehicles Act, 1988 — Section 168
High Courts16 Sept 2002Dismissed
Fag Bearings India Ltd. Vs K.N. Saiyed
Gujarat High Court · (2003) 23 GLH 235
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(s)
High Courts16 Sept 2002Allowed
United India Insurance Co. Ltd. Vs Chhaganlal Punamchand Jain
Gujarat High Court · (2005) ACJ 1046
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Sept 2002Allowed
Texdyes Corporation Vs Satishkunmar G. Malik
Gujarat High Court · (2002) 09 GUJ CK 0082
High Courts13 Sept 2002Partly Allowed
Dilipbhai Motibhai Patel Vs Special Land Acquisition Officer and Another
Gujarat High Court · (2003) 4 GLR 511
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6
High Courts13 Sept 2002
In Re: Reliance Petroleum Ltd.
Gujarat High Court · (2003) 46 SCL 38
Companies Act, 1956 — Section 394
High Courts13 Sept 2002Allowed
Elecon Engineering Co. Ltd. and Another Vs Gujarat Mineral Development Corporation Ltd. and Another
Gujarat High Court · (2003) 2 GLR 956
Constitution of India, 1950 — Article 14, 226
High Courts13 Sept 2002
Deepakkumar Keshavlal Patel Vs State of Gujarat
Gujarat High Court · (2003) 4 GLR 416
Constitution of India, 1950 — Article 12, 226Gujarat Co-operative Societies Act, 1961 — Section 36, 36(1)Maharashtra Co-operative Societies Act, 1960 — Section 35(1)