High Courts09 Nov 2001Allowed
Cheminova India Ltd. Vs Sales Tax Officer
Gujarat High Court · (2002) 126 STC 334
Gujarat Sales Tax Act, 1969 — Section 15B, 16, 2, 2(33), 41B
COURT ARCHIVE
Gujarat High Court judgments, 2001
939 judgments · page 4 of 47
High Courts09 Nov 2001
Commissioner of Income Tax Vs Vallabhdas Vithaldas and Another
Gujarat High Court · (2002) 172 CTR 728 : (2002) 253 ITR 543 : (2002) 123 TAXMAN 110
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 263, 263(1)
High Courts09 Nov 2001Dismissed
Mandavraiji Filling Station Vs Indian Oil Corporation Ltd.
Gujarat High Court · (2002) 2 GLR 1224
High Courts09 Nov 2001Dismissed
Mandavraiji Filling Station Vs Indian Oil Corporation Ltd. and Another
Gujarat High Court · (2002) 2 GLR 1224
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts08 Nov 2001
Gujarat Housing Board Vs Kalpeshkumar Naranbhai Patel
Gujarat High Court · (2002) 22 GLH 113 : (2002) 3 GLR 92
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(2), 2, 2, 20
High Courts08 Nov 2001
Narendrabhai Shankarlal Joshi Vs Post Master General, Gujarat Circle and Another
Gujarat High Court · AIR 2002 Guj 180 : (2002) 2 CivCC 373 : (2002) 43 GLH 22 : (2002) 22 GLH 43 : (2002) 4 RCR(Civil) 36
Civil Procedure Code, 1908 (CPC) — Section 34Government Savings Certificate Act, 1959 — Section 12Indira Vikas Patra Rules, 1986 — Rule 8
High Courts08 Nov 2001Allowed
Gujarat Housing Board Vs Kalpeshkumar Naranbhai Patel and Others
Gujarat High Court · (2002) 22 GLH 113 : (2002) 3 GLR 92
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 33, 33(1)
High Courts08 Nov 2001
Ramabhai Nathabhai Jadav, Budhabhai Nathabhai Jadav and Bhopo alias Bhupat Nathabhai Jadav Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0009
High Courts07 Nov 2001Dismissed
N.K. Industries Ltd. Vs State Bank of India
Gujarat High Court · (2002) 22 GLH 773
Constitution of India, 1950 — Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 16(1), 16(3), 17
High Courts07 Nov 2001Dismissed
Ex. Sep. Krishnachari Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0005
High Courts06 Nov 2001Dismissed
V. K. Mansuri Vs O.N.G.C. Ltd.
Gujarat High Court · (2002) 22 GLH 443 : (2002) 2 LLJ 481
High Courts06 Nov 2001
Garden Finance Ltd. Vs Additional Commissioner of Income Tax
Gujarat High Court · (2003) 180 CTR 145
Income Tax Act, 1961 — Section 147, 49, 49(2)
High Courts06 Nov 2001
Darayas Bamanshah Medhora Vs Nariman Bamansha Medhora
Gujarat High Court · AIR 2002 Guj 166 : (2002) 1 GLR 474
Civil Procedure Code, 1908 (CPC) — Section 11, 96
High Courts06 Nov 2001
General Manager Vs Special Land Acquisition Officer
Gujarat High Court · (2001) 11 GUJ CK 0013
High Courts06 Nov 2001
V.K. Mansuri and Others Vs O.N.G.C. Ltd. and Others
Gujarat High Court · (2002) 22 GLH 443 : (2002) 2 LLJ 481
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)
High Courts06 Nov 2001
Garden Finance Ltd. Vs Addl. Commissioner of Income Tax
Gujarat High Court · (2002) 257 ITR 481
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 139, 142, 143, 143(3), 147
High Courts05 Nov 2001Allowed
Legal heirs of Dhanpal Jayantilal Shah and Suketu J. Shah Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0026
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 6, 7, 9, 9(1), 9(2)
High Courts05 Nov 2001Dismissed
Jayantilal Dhanjibhai Patel and Another Vs Rohitbhai Dhanjibhai Bin Gokalbhai Patel and Another
Gujarat High Court · AIR 2002 Guj 197 : (2002) 22 GLH 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 41 Rule 1, Order 43 Rule 1
High Courts05 Nov 2001
Alisha Dullasha Saiyad Vs Conservator of Forests, Bhuj and Another
Gujarat High Court · (2002) 22 GLH 298 : (2002) 2 GLR 1402
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 2001Dismissed
Alisha Dullasha Saiyad Vs Conservator of Forests
Gujarat High Court · (2002) 22 GLH 298 : (2002) 2 GLR 1402