High Courts10 Dec 2001Partly Allowed
O.N.G.C. Mazdoor Sangh Vs O.N.G.C. Ltd. and Others
Gujarat High Court · (2002) 2 GLR 1295
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Gujarat High Court judgments, 2001
939 judgments · page 3 of 47
High Courts10 Dec 2001
ONGC Mazdoor Sangh Vs ONGC Ltd.
Gujarat High Court · (2002) 2 GLR 1295
Constitution of India, 1950 — Article 12, 14, 226Industrial Disputes Act, 1947 — Section 10A(3A), 18, 18(1)
High Courts10 Dec 2001
Anand Municipality and Another Vs Navjeevan Pulse Mills and Others
Gujarat High Court · AIR 2002 Guj 192 : (2001) 4 GLR 3226
Constitution of India, 1950 — Article 14, 19, 225, 226, 226Gujarat High Court Rules, 1993 — Rule 2, 2(10)Gujarat Town Planning and Urban Development Act, 1976 — Section 63
High Courts07 Dec 2001Dismissed
Ambalal S. Patel Vs State of Gujarat
Gujarat High Court · (2001) 12 GUJ CK 0048
Constitution of India, 1950 — Article 14
High Courts07 Dec 2001Dismissed
G.K. Madia Vs G.I.D.C.
Gujarat High Court · (2002) 22 GLH 339
Constitution of India, 1950 — Article 14, 16
High Courts06 Dec 2001Allowed
SMPS Consultants, Architects and Engineers Vs State of Gujarat
Gujarat High Court · (2002) 61 GLH 22 : (2002) 22 GLH 61
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 58
High Courts06 Dec 2001Dismissed
G S R T Corpn. Vs Manibhai Ranjitbhai Makwana
Gujarat High Court · (2002) 94 FLR 1096 : (2001) 4 GLR 3420
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts06 Dec 2001Dismissed
Annapurna Udyog Bhandar and Another Vs Nasik Hing Supplying Co. and Another
Gujarat High Court · (2002) 22 GLH 304 : (2002) 1 GLR 456
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 29, 30
High Courts06 Dec 2001
Commissioner of Income Tax Vs CORAL CHEMICALS (P) LTD.
Gujarat High Court · (2002) 173 CTR 435
Income Tax Act, 1961 — Section 269C, 269C(2), 269F(6), 269H
High Courts05 Dec 2001
Dinesh Mills Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 173 CTR 478 : (2002) 254 ITR 673 : (2002) 122 TAXMAN 384
Income Tax Act, 1961 — Section 256(1), 40
High Courts05 Dec 2001
Commissioner of Wealth Tax Vs H.H. Vijaykuverba
Gujarat High Court · (2002) 173 CTR 415 : (2002) 254 ITR 397 : (2002) 122 TAXMAN 379
Succession Act, 1925 — Section 211Wealth Tax Act, 1957 — Section 5(1)(iii)
High Courts05 Dec 2001
Commissioner of Income Tax Vs Gujarat Carbon Ltd.
Gujarat High Court · (2002) 173 CTR 389 : (2002) 254 ITR 294 : (2002) 121 TAXMAN 526
Income Tax Act, 1961 — Section 37(1)
High Courts05 Dec 2001Dismissed
Amarsinh Madhavji Chauhan Vs State of Gujarat
Gujarat High Court · (2002) 92 FLR 919 : (2002) 22 GLH 158
Constitution of India, 1950 — Article 37, 38, 39
High Courts05 Dec 2001Allowed
Hasmukhrai R. Bhadiyadra Vs District Development Officer
Gujarat High Court · (2001) 12 GUJ CK 0005
High Courts29 Nov 2001Dismissed
Addi. Spl. Land Acq. Officer Vs Maniben Patel
Gujarat High Court · (2001) 11 GUJ CK 0037
Land Acquisition Act, 1894 — Section 18
High Courts29 Nov 2001Allowed
Iqbal Ahmed Mohmad Hasan Momin Vs State of Gujarat
Gujarat High Court · (2002) 83 ECC 373 : (2002) 22 GLH 554 : (2002) 1 GLR 644
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 43, 50
High Courts29 Nov 2001
Gujarat Vidyapith Vs Girish M. Bhatt
Gujarat High Court · (2001) 11 GUJ CK 0003
High Courts28 Nov 2001Allowed
Primo A. Pereira Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0038
High Courts27 Nov 2001
Ashok Kumar Prabhudasbhai Modi Vs State of Gujarat
Gujarat High Court · (2002) CriLJ 1624 : (2001) 21 GLH 796
Constitution of India, 1950 — Article 21, 226, 227, 39ACriminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 120B, 279, 302, 406, 407
High Courts09 Nov 2001
Cheminova India Ltd. Vs Sales Tax Officer (1)
Gujarat High Court · (2002) 126 STC 334
Constitution of India, 1950 — Article 226Gujarat Sales Tax Act, 1969 — Section 15B, 2, 2(33), 41B, 49(2)