COURT ARCHIVE

Gujarat High Court judgments, 2001

939 judgments · page 6 of 47

High Courts25 Oct 2001Dismissed

Steel Build Vs K. Mukund and Company

Gujarat High Court · (2002) 1 GLR 200b

Contract Act, 1872 — Section 39Criminal Procedure Code, 1973 (CrPC) — Section 164(4), 192, 200, 202, 204Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142

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High Courts25 Oct 2001Allowed

Laxmidas Mohanlal Patel Vs State of Gujarat

Gujarat High Court · (2001) 10 GUJ CK 0026

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High Courts25 Oct 2001Allowed

M.B. Shukla and Others Vs State of Gujarat and Another

Gujarat High Court · (2002) 22 GLH 57

Constitution of India, 1950 — Article 14, 16, 39(d)

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High Courts24 Oct 2001

Mohmad Salim Sabir Hussein Qureshi Vs State of Gujarat

Gujarat High Court · (2002) 4 GLR 3453

Criminal Procedure Code, 1973 (CrPC) — Section 279(1), 313, 361(1), 465, 465(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii), 42(2), 50, 57

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High Courts24 Oct 2001Dismissed

Shantiniketan Education Trust Vs Secretary Education Deptt.

Gujarat High Court · (2001) 10 GUJ CK 0045

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High Courts24 Oct 2001Dismissed

Agricultural Produce Market Commitee Vs Patel Jayantilal Purshottamdas

Gujarat High Court · AIR 2002 Guj 245 : (2002) 1 GLR 924

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High Courts24 Oct 2001Dismissed

Agricultural Produce Market Committee, Unjha Vs Patel Jayantilal Purshottamdas and Others

Gujarat High Court · AIR 2002 Guj 245 : (2002) 1 GLR 924

Gujarat Agricultural Produce Markets Act, 1963 — Section 11, 14

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High Courts24 Oct 2001Allowed

Kirit M. Bhrambhatt Vs State of Gujarat

Gujarat High Court · (2001) 10 GUJ CK 0015

Constitution of India, 1950 — Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173(2), 173(6), 173(8)Penal Code, 1860 (IPC) — Section 504, 506

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High Courts23 Oct 2001

Digvijay Tiles and Potteries Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (2001) 10 GUJ CK 0065

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High Courts23 Oct 2001

Commissioner of Income Tax Vs Navnitlal Ranchhodlal Charitable Trust

Gujarat High Court · (2001) 10 GUJ CK 0064

Income Tax Act, 1961 — Section 11, 11(1), 11(2), 11(5), 5

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High Courts23 Oct 2001Allowed

Ramalabhai Jahalabhai Ganava since deceased Vs State of Gujarat

Gujarat High Court · (2002) 22 GLH 180

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High Courts23 Oct 2001Allowed

IOC Ltd. Vs Hasmukh P. Majmudar

Gujarat High Court · (2001) 21 GLH 559

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115, 99AConstitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 465

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High Courts23 Oct 2001