High Courts11 Jul 2000
Commissioner of Income Tax Vs Kaira Dist. Co-op. Milk Producers Union Ltd.
Gujarat High Court · (2001) 165 CTR 57
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 2(24), 256(1), 28, 28, 28(iv)
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 32 of 62
High Courts11 Jul 2000Allowed
Oil and Natural Gas Commission Vs M.B. Patel and Co.
Gujarat High Court · (2001) 21 GLH 506 : (2001) 1 GLR 117
Arbitration Act, 1940 — Section 30(a)
High Courts11 Jul 2000
Commissioner of Income Tax Vs Kaira Dist. Co-Op. Milk Producers'' Union Ltd.
Gujarat High Court · (2001) 165 CTR 57
Income Tax Act, 1961 — Section 145(1), 2(24), 256(1), 28, 29
High Courts11 Jul 2000Partly Allowed
Gujarat State Road Transport Corporation Vs Kay Orr Brothers and Others
Gujarat High Court · AIR 2000 Guj 313 : (2000) 3 GLR 2378
Contract Act, 1872 — Section 73
High Courts10 Jul 2000Partly Allowed
New India Assurance Co. Ltd. Vs Vidyutkumar Shantilal Shah and Another
Gujarat High Court · (2001) ACJ 1754 : (2001) 1 GLR 238
Motor Vehicles Act, 1939 — Section 11(1), 95(1)
High Courts07 Jul 2000Dismissed
Samadbhai Rehmanbhai Vs Heirs of R.Z. Shah-Hiraben
Gujarat High Court · (2001) 2 CivCC 98 : (2002) 2 RCR(Civil) 290 : (2001) 2 RCR(Civil) 59 : (2001) 1 RCR(Rent) 308
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 14, 15, 15(1)Transfer of Property Act, 1882 — Section 54
High Courts07 Jul 2000Dismissed
Marshal Sons and Co. India Ltd. Vs Surat Dist. Panchayat
Gujarat High Court · (2001) 21 GLH 350
Contract Act, 1872 — Section 230
High Courts07 Jul 2000
Gujarat Cancer and Research Institute Vs Karunaben R. Makwan
Gujarat High Court · (2000) 07 GUJ CK 0069
High Courts07 Jul 2000Dismissed
Fulaben Vs Ganeshbhai Punabhai Chanawala
Gujarat High Court · (2001) 21 GLH 186 : (2000) 4 GLR 545
High Courts07 Jul 2000Dismissed
Orient Cerwool Ltd. Vs Surendranagar Jilla Shramjivi Sangh
Gujarat High Court · (2001) 89 FLR 253 : (2001) 3 LLJ 913
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts07 Jul 2000Dismissed
Kotecha Brothers Vs Bileshwar Khand Udyog
Gujarat High Court · (2001) 4 GLR 3350
Civil Procedure Code, 1908 (CPC) — Section 80Gujarat Co-operative Societies Act, 1961 — Section 167
High Courts07 Jul 2000
Dalsukhbhai Keshavlal Vs National Institute of Design
Gujarat High Court · (2001) 88 FLR 561 : (2001) GLR 74
Industrial Disputes Act, 1947 — Section 16, 18, 2, 2(1), 2(A)
High Courts07 Jul 2000
Patel Shankarbhai Lallubhai Vs Heirs of Deced. Somabhai Mathurbhai Patel
Gujarat High Court · (2001) 21 GLH 665
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 15, 29(2)
High Courts07 Jul 2000Dismissed
Jayantibhai M. Parmar Vs Gujarat Slum Clearance Board
Gujarat High Court · (2000) 07 GUJ CK 0010
High Courts07 Jul 2000Allowed
Harshadbhai Dahyabhai Desai Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 626
High Courts06 Jul 2000Dismissed
Rajesh @ Raju Chandulal Gandhi Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 673 : (2000) 3 GLR 2586
Arms Act, 1959 — Section 25(1)Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 374
High Courts06 Jul 2000Allowed
Lucky Star International Vs Union of India (UOI)
Gujarat High Court · (2001) 78 ECC 691 : (2001) 134 ELT 26 : (2000) 4 GLR 412
Central Excise Tariff Act, 1985 — Section 3, 3(1)Central Excises and Salt Act, 1944 — Section 3(1), 5(1)ACustoms Act, 1962 — Section 2(27)
High Courts06 Jul 2000Dismissed
Mahaboobalikhan M. Munshi Vs Johrabibi
Gujarat High Court · (2001) 21 GLH 329
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3)(a)Transfer of Property Act, 1882 — Section 53A
High Courts06 Jul 2000
Anup Engineering Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 247 ITR 457 : (2001) 114 TAXMAN 584
Income Tax Act, 1961 — Section 256(1), 4, 5, 5(1)
High Courts06 Jul 2000Allowed
United India Insurance Co. Ltd. Vs Bhikhaji Dhanjisha Variyava
Gujarat High Court · (2000) 07 GUJ CK 0040
Motor Vehicles Act, 1939 — Section 59, 95, 95(1)