High Courts18 Jul 2000

Rameshchandra Shamjibhai Raniga Vs State of Gujarat

Gujarat High Court · (2000) 4 GLR 1

Constitution of India, 1950 — Article 14Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(5), 10(6), 11Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 2, 3(1), 4