High Courts22 Aug 2000Allowed

State Bank of India Vs Gemini Industries

Gujarat High Court · (2001) 21 GLH 627 : (2001) 1 GLR 867 : (2002) 2 RCR(Civil) 257

Civil Procedure Code, 1908 (CPC) — Section 151, 96Contract Act, 1872 — Section 129Limitation (Amendment) Act, 1954 — Article 115, 55