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Gujarat High Court judgments, 2000

1,223 judgments · page 23 of 62

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High Courts30 Aug 2000

State of Gujarat Vs Ramanbhai Govindbhai Merai

Gujarat High Court · (2001) 4 GLR 2947

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
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High Courts30 Aug 2000Dismissed

Gujarat S.T. Driver Conductor Traffic Staff Association Vs GSRTC

Gujarat High Court · (2000) 4 GLR 376

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High Courts29 Aug 2000

Mihir Textile Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (2001) 252 ITR 686

Income Tax Act, 1961 — Section 256(1), 32A, 35B, 37
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High Courts29 Aug 2000Dismissed

State of Gujarat Vs Purnimaben

Gujarat High Court · (2001) 21 GLH 276

Civil Procedure Code, 1908 (CPC) — Section 96
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High Courts29 Aug 2000Allowed

Mavjibhai S. Patel and Another Vs State of Gujarat and Others

Gujarat High Court · (2002) 1 GLR 410

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84C
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High Courts29 Aug 2000

Commissioner of Income Tax Vs Gujarat State Fertilizers Co. Ltd.

Gujarat High Court · (2001) 247 ITR 690

Income Tax Act, 1961 — Section 15, 18H, 33, 80Income Tax Rules, 1962 — Rule 19A
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High Courts29 Aug 2000

Commissioner of Income Tax Vs Jagdish Processors P. Ltd.

Gujarat High Court · (2001) 171 CTR 85 : (2001) 252 ITR 755 : (2002) 121 TAXMAN 594

Income Tax Act, 1961 — Section 256(1), 40A(8)
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High Courts29 Aug 2000Dismissed

Maniben Dahyabhai Vs State of Gujarat

Gujarat High Court · (2000) 08 GUJ CK 0049

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High Courts29 Aug 2000

MIHIR TEXTILE LTD. Vs Commissioner of Income Tax

Gujarat High Court · (2001) 170 CTR 606

Income Tax Act, 1961 — Section 256(1), 32A, 35B
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High Courts29 Aug 2000Allowed

Mavjibhai S. Patel Vs State of Gujarat

Gujarat High Court · (2002) 1 GLR 410

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High Courts29 Aug 2000

COMMISSIONER OF INCOME TAX Vs GUJARAT STATE FERTILIZERS CO. LTD.

Gujarat High Court · (2000) 164 CTR 409

Income Tax Act, 1961 — Section 80H, 80J
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High Courts29 Aug 2000Allowed

Mahendrabhai Shyamsunder Purohit Vs State of Gujarat

Gujarat High Court · (2001) CriLJ 829 : (2001) 21 GLH 17 : (2001) 17 GLH 21 : (2000) 4 GLR 806

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High Courts28 Aug 2000Dismissed

Oriental Insurance Co. Ltd. Vs Rashiklal Ambalal Patel

Gujarat High Court · (2001) 1 ACC 733

Motor Vehicles Act, 1988 — Section 173
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High Courts28 Aug 2000Dismissed

Oriental Insurance Co. Ltd. Vs Rashiklal Ambalal Patel and Others

Gujarat High Court · (2001) ACJ 1083 : (2001) 1 GLR 770

Motor Vehicles Act, 1939 — Section 173
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High Courts25 Aug 2000

Ishwarbhai Marghabhai Patel Vs State of Gujarat

Gujarat High Court · (2000) 4 GLR 425

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High Courts25 Aug 2000

Girdhar C. Karu Vs Managing Director, Gujarat State Handloom Development Corporation Ltd. and Others

Gujarat High Court · (2002) 1 GLR 229

Constitution of India, 1950 — Article 14, 16, 19, 21, 32
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High Courts25 Aug 2000Dismissed

Girdhar C. Koru Vs Managing Director

Gujarat High Court · (2002) 1 GLR 229

Constitution of India, 1950 — Article 14, 16, 19, 21, 32
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High Courts25 Aug 2000Dismissed

Satish Maganlal Vora Vs Union of India and Others

Gujarat High Court · (2001) 3 GLR 2173

Advocates Act, 1961 — Section 24, 24(1), 24(3), 28(1)Bar Council of India Training Rules, 1995 — Rule 2Constitution of India, 1950 — Article 14, 19, 19(1), 226, 25
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High Courts25 Aug 2000

Vadodara Jilla Kelvani Vikas Mandal Vs Deputy Secretary

Gujarat High Court · (2000) 08 GUJ CK 0033

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High Courts24 Aug 2000Allowed

Manilal Shivarambhai Vs State of Gujarat

Gujarat High Court · (2000) 08 GUJ CK 0121

Bombay Land Revenue Code, 1879 — Section 203, 211
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