High Courts16 Aug 1996
Mulchand Rughalal Baheti Vs State of Gujarat
Gujarat High Court · (1997) 1 GLR 679
Criminal Procedure Code, 1973 (CrPC) — Section 482, 61Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Gujarat High Court judgments, 1996
425 judgments · page 9 of 22
High Courts16 Aug 1996
Welding Rods Mfg. Co. Vs Commissioner of Income Tax
Gujarat High Court · (1997) 137 CTR 569 : (1997) 225 ITR 525 : (1997) 93 TAXMAN 324
Income Tax Act, 1961 — Section 10(1), 10(2), 256(1), 37(1), 43A
High Courts16 Aug 1996Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Rana Kiritsinh Jatubhabhai
Gujarat High Court · (1996) 08 GUJ CK 0027
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 96Companies Act, 1913 — Section 230Constitution of India, 1950 — Article 12, 14, 226, 27
High Courts14 Aug 1996
G.S.R.T.C. Vs Bhikhabhai Manjibhai
Gujarat High Court · (1997) 1 GLR 416 : (1997) 2 LLJ 425
Industrial Disputes Act, 1947 — Section 10(1), 11, 11A
High Courts14 Aug 1996
Polotek Rubber Industries and Others Vs State of Gujarat and Others
Gujarat High Court · (1997) 2 GLR 1071
Constitution of India, 1950 — Article 36Gujarat Co-operative Societies Act, 1961 — Section 100, 101, 150, 96
High Courts13 Aug 1996
State of Gujarat Vs Farukhbhai Ahmedbhai Shaikh
Gujarat High Court · (1997) 2 GLR 1400
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 143, 149, 341, 354, 376
High Courts09 Aug 1996
Bai Jasud through her Heirs Vs Ratilal Anopchand Shah (Decd.) Through His Heirs
Gujarat High Court · (1996) 3 GLR 842
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Aug 1996
Shaneelkumar S. Shah Vs State of Gujarat and Another
Gujarat High Court · (1997) 1 GLR 684
Constitution of India, 1950 — Article 14, 15, 16, 19, 226
High Courts09 Aug 1996
Zabir Mohmad Hafezi Ismail Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (1997) 1 GLR 140
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 1996
Gujarat University Vs Samir Uppal and Others
Gujarat High Court · (1996) 3 GLR 185
Constitution of India, 1950 — Article 14, 226
High Courts07 Aug 1996
Dinubhai C. Trivedi Vs H.K. Todiwala
Gujarat High Court · (1996) 08 GUJ CK 0021
Penal Code, 1860 (IPC) — Section 332, 504
High Courts07 Aug 1996Allowed
Bipinchandra Alias Vipinchandra Pranjivandas Thakkar Vs The Municipal Corporation and Others
Gujarat High Court · (1996) 08 GUJ CK 0005
High Courts06 Aug 1996
State of Gujarat Vs Manharbhai Maganbhai Talpada
Gujarat High Court · (1997) 1 GLR 269
Criminal (Amendment) Ordinance, 1944 — Section 3Criminal Law (Amendment) Ordinance, 1944 — Section 3
High Courts06 Aug 1996
Nanduben Gobarbhai Vs State of Gujarat
Gujarat High Court · (1996) 3 GLR 197
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Evidence Act, 1872 — Section 100, 105, 45Penal Code, 1860 (IPC) — Section 100, 101, 102, 102, 103
High Courts05 Aug 1996
Gujarat State Construction Corporation Vs Ghanshyambhai and Bros.
Gujarat High Court · (1997) 3 GLR 2302
Arbitration Act, 1940 — Section 28Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 21, 3
High Courts05 Aug 1996
Khemchand R. Koshti and Others Vs Abad Dairy
Gujarat High Court · (1997) 2 GLR 1204 : (1998) 3 LLJ 278
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 18(3), 2
High Courts03 Aug 1996
Regional Director, E.S.I. Corporation Vs Saraspur Mills Ltd. and Another
Gujarat High Court · (1998) 1 GLR 581
Employees State Insurance Act, 1948 — Section 2(9)
High Courts03 Aug 1996
Anilaben J. Joshi and Others Vs State of Gujarat and Another
Gujarat High Court · (1997) 3 GLR 2522
Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 10, 37, 38
High Courts02 Aug 1996
Rajan Sankalchand Patel Vs State of Gujarat
Gujarat High Court · (1997) 1 GLR 31
Constitution of India, 1950 — Article 14, 19, 226Gujarat Town Planning and Urban Development Act, 1976 — Section 122, 23(1), 23(1)(2), 40, 40
High Courts02 Aug 1996
Ramlal G. Joshi Vs Amreli Nagarpalika and Others
Gujarat High Court · (1996) 08 GUJ CK 0008