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Gujarat High Court judgments, 1996

425 judgments · page 10 of 22

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High Courts02 Aug 1996

Oil and Natural Gas Commission Vs Maheshwari Devi

Gujarat High Court · (1997) 1 GLR 61

Bombay Shops And Establishments Act, 1948 — Section 66Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F, 25H
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High Courts01 Aug 1996

Chemical Labour Union Vs Ambalal Sarabhai Enterprises and Others

Gujarat High Court · (1997) 1 GLR 93

Industrial Disputes Act, 1947 — Section 25
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High Courts31 Jul 1996

New Commercial Mills Co. Ltd. and Another Vs Union of India (UOI) and Others

Gujarat High Court · (1998) 3 LLJ 334

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
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High Courts31 Jul 1996

Ramakant Govind Nadkarni Vs Dinsha Navrojji Mandhora and Others

Gujarat High Court · (1996) 3 GLR 465

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3), 12(3)(a), 12(3)(b), 29(2)
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High Courts30 Jul 1996Dismissed

Oil and Natural Gas Commission Vs Vina Kapur alias Vina Kumari and Others

Gujarat High Court · (1997) ACJ 1430

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High Courts30 Jul 1996

Himatlal Dalpatram Nimbark Vs Deputy District Development Officer and Others

Gujarat High Court · (1997) 1 GLR 500

Penal Code, 1860 (IPC) — Section 409
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High Courts30 Jul 1996

ONGC Vs Vinakapur @ Vinodkumari and Others

Gujarat High Court · (1996) 2 ACC 435

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High Courts26 Jul 1996

Rajendra J. Damani Vs State of Gujarat and Others

Gujarat High Court · (1997) 3 GLR 2536

Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 14, 21, 226, 226(1), 226(2)Criminal Procedure Code, 1973 (CrPC) — Section 107, 156(3), 177, 178, 195
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High Courts26 Jul 1996

Shankerlal Nagardas Patel Vs Taluka development Officer

Gujarat High Court · (1997) 1 GLR 793

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High Courts26 Jul 1996

Commissioner of Income Tax Vs Nirmala Bakubhai Foundation

Gujarat High Court · (1996) 07 GUJ CK 0002

Income Tax Act, 1961 — Section 11, 13, 13(2), 13(2)(a), 13(2)(h)
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High Courts25 Jul 1996

Dhanlaxmiben Vs Hasumiya Akbarmiya Malek and Another

Gujarat High Court · (1998) 1 GLR 705

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 10A, 29, 31, 32, 32GConstitution of India, 1950 — Article 226, 227
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High Courts25 Jul 1996

Ravji Kala (Decd.) through his heir Batuk Ravji Vs State of Gujarat

Gujarat High Court · (1997) 1 GLR 80

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 19, 4, 54Limitation Act, 1963 — Section 5
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High Courts25 Jul 1996

United India Insurance Co. Ltd. Vs Abubakar Umar Samthania

Gujarat High Court · (1997) 1 GLR 346

Limitation Act, 1963 — Article 44(b)
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High Courts24 Jul 1996

Ramjanibhai Pirbhai and Others Vs State of Gujarat

Gujarat High Court · (1997) 1 GLR 412

Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(4), 33, 4(1), 6(1)
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High Courts24 Jul 1996

Ishwarbhai Babahai Gohil Vs Director (Medical)

Gujarat High Court · (1996) 07 GUJ CK 0042

Industrial Disputes Act, 1947 — Section 25F
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High Courts24 Jul 1996

Kanaiyalal Davashiram Shah Vs Union of India (UOI)

Gujarat High Court · (1996) 07 GUJ CK 0034

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High Courts24 Jul 1996Dismissed

Thakkar Hariram Jethmal Vs State of Gujarat

Gujarat High Court · (1996) 07 GUJ CK 0032

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High Courts24 Jul 1996Allowed

Stanish Keshavbhai Chauhan Vs District Education Officer

Gujarat High Court · (1996) 07 GUJ CK 0029

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High Courts24 Jul 1996

Zinabhai K. Parmar Vs Director General of Police

Gujarat High Court · (1996) 07 GUJ CK 0025

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High Courts24 Jul 1996Dismissed

Guj. State Road Transport Corpn. Vs Fatehsinh P. Dabhi

Gujarat High Court · (1996) 07 GUJ CK 0021

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