High Courts11 Nov 1993
Ayubbhai Abdulbhai Shah Vs Gabha Bechar and Others
Gujarat High Court · (1994) 1 GLR 441
Criminal Procedure Code, 1973 (CrPC) — Section 362, 362, 369, 482, 561A
COURT ARCHIVE
Gujarat High Court judgments, 1993
464 judgments · page 3 of 24
High Courts10 Nov 1993
Saurashtra Majoor Mahajan Sangh Vs Union of India and Others
Gujarat High Court · (1993) 11 GUJ CK 0022
Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 25A, 25A(2), 25K, 25K(2), 25L
High Courts10 Nov 1993
Jagjivan Bhimji Vaja Vs Union of India and Others
Gujarat High Court · (1995) 1 GLR 279 : (1996) 1 LLJ 629
Bombay Industrial Relations Act, 1946 — Section 78, 85Constitution of India, 1950 — Article 226, 227Factories Act, 1948 — Section 2
High Courts10 Nov 1993Allowed
United India Insurance Co. Ltd. Vs Manjulaben Purshottamdas Patel and Others
Gujarat High Court · (1994) ACJ 740 : (1994) 1 GLR 269
Motor Vehicles Act, 1939 — Section 2(25), 2(33), 2(8), 95Motor Vehicles Act, 1949 — Section 95
High Courts09 Nov 1993
Umaben and Another Vs State of Gujarat and Others
Gujarat High Court · (1996) 1 GLR 703
Civil Procedure Code, 1908 (CPC) — Section 148ACriminal Procedure Code, 1973 (CrPC) — Section 482, 482Penal Code, 1860 (IPC) — Section 307
High Courts08 Nov 1993
Echjay Industries (P) Ltd. Vs M. Shivubha and Others
Gujarat High Court · (1994) 2 GLR 1234 : (1994) 2 LLJ 1234
Industrial Disputes Act, 1947 — Section 10, 11, 11A, 33, 33(2)
High Courts08 Nov 1993
Shri Ranpur Khoda Dhor Panjarapole Vs State of Gujarat and Others
Gujarat High Court · (1995) 1 GLR 597
Constitution of India, 1950 — Article 226Gujarat Agricultural Lands Ceiling Act, 1960 — Section 3(1), 3(1A), 3(1A)
High Courts08 Nov 1993
Bhogilal M. Vaishnav, President, Gurukrupa Co-Op. Housing Society Vs State of Gujarat and Another
Gujarat High Court · (1994) 2 GLR 1555
Bombay Land Revenue Code, 1879 — Section 37(2), 37(2)Bombay Revenue Tribunal Act, 1957 — Section 17
High Courts05 Nov 1993
Dilawar Gulabbhai Shaikh Vs Commissioner of Police and Others
Gujarat High Court · (1994) 2 GLR 1414
Constitution of India, 1950 — Article 22(5)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2), 3(2), 9(1)
High Courts04 Nov 1993
Saurashtra Majoor Mahajan Sang Vs Una Taluka Khedut Sahakari Khand Udyog Ltd. and Another
Gujarat High Court · (1995) 1 GLR 580
Bombay Industrial Relations Act, 1946 — Section 85Industrial Disputes Act, 1947 — Section 25, 25M, 25N
High Courts04 Nov 1993
Commissioner of Income Tax Vs Ahmedabad Mfg. and Calico Printing Co. Ltd.
Gujarat High Court · (1995) 215 ITR 735
Bombay Town Planning Act, 1954 — Section 66, 74, 74(1)Income Tax Act, 1961 — Section 37
High Courts04 Nov 1993
Peass Industrial Engineers Private Limited Vs Commissioner of Income Tax
Gujarat High Court · (1995) 217 ITR 348
Income Tax Act, 1961 — Section 40
High Courts04 Nov 1993
PEASS INDUSTRIAL ENGINEERS PRIVATE LIMITED. Vs COMMISSIONER OF Income Tax.
Gujarat High Court · (1995) 211 ITR 348
Income Tax Act, 1961 — Section 256(1), 40(a)(v), 40(c)(iii)
High Courts03 Nov 1993
Commissioner of Income Tax Vs Shri Plot Swetamber Murti Pujak Jain Mandal
Gujarat High Court · (1994) 119 CTR 144 : (1995) 211 ITR 293
Income Tax Act, 1961 — Section 11, 11(1)
High Courts03 Nov 1993
Commissioner of Income Tax Vs Barkate Saifiyah Society
Gujarat High Court · (1995) 213 ITR 492
Income Tax Act, 1961 — Section 11, 11(1), 12, 13, 13(1)
High Courts03 Nov 1993
Commissioner of Income Tax Vs Shri Barkate Saifiyah Society
Gujarat High Court · (1993) 11 GUJ CK 0007
Income Tax Act, 1961 — Section 11, 11(1), 12, 13, 13(1)
High Courts01 Nov 1993
HINDUSTAN FASHIONS LTD. Vs INSPECTING ASSISTANT COMMISSIONER OF Income Tax AND ANOTHER.
Gujarat High Court · (1995) 117 CTR 153 : (1995) 211 ITR 279
Income Tax Act, 1961 — Section 147(a), 148
High Courts01 Nov 1993
Hindustan Fashions Ltd. Vs Inspecting Assistant Commissioner of Income Tax and Another
Gujarat High Court · (1995) 217 ITR 279
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts01 Nov 1993
Saurashtra Chemicals and Another Vs State of Gujarat and Others
Gujarat High Court · (1995) 70 FLR 714 : (1994) 2 GLR 1763 : (1995) 2 LLJ 379
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(2)
High Courts29 Oct 1993
Sunil J. Kinariwala Vs Commissioner of Income Tax
Gujarat High Court · (1994) 116 CTR 479 : (1995) 217 ITR 127
Income Tax Act, 1961 — Section 256(1), 60