COURT ARCHIVE

Gujarat High Court judgments, 1993

464 judgments · page 2 of 24

High Courts15 Dec 1993

National Consumer''s Protection Samiti and Another Vs State of Gujarat and Others

Gujarat High Court · (1994) 2 GLR 1043

Bombay Provincial Municipal Corporations Act, 1949 — Section 189(2), 63, 66Gujarat Housing Board Act, 1961 — Section 39, 39(1)(a)(b)(c)

High Courts15 Dec 1993

Commissioner of Income Tax Vs Sheth Sorabji Nasarwanji Parekh

Gujarat High Court · (1995) 211 ITR 633

Income Tax Act, 1961 — Section 10, 10(22)

High Courts15 Dec 1993

Commissioner of Income Tax Vs Milling Trading Co. Pvt. Ltd.

Gujarat High Court · (1995) 211 ITR 690

Income Tax Act, 1961 — Section 14, 2, 2(45), 263, 28

High Courts14 Dec 1993

M.L. Family Trust and Others Vs State of Gujarat and Another

Gujarat High Court · (1995) 213 ITR 152

Income Tax Act, 1961 — Section 161, 161(1), 194A, 2(31), 21

High Courts13 Dec 1993

Raghavbhai Arjanbhai Through His Power of Attorney Vasantrai Pragjibhai Patel and Another Vs Amreli Nagarpalika and Another

Gujarat High Court · (1994) 2 GLR 1117

Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 258, 258

High Courts13 Dec 1993

Commissioner of Income Tax Vs Shahibag Entrepreneurs Pvt. Ltd.

Gujarat High Court · (1995) 215 ITR 810

Income Tax Act, 1961 — Section 2(24), 30, 31, 32, 33

High Courts10 Dec 1993

COMMISSIONER OF Income Tax Vs DEEPAK FAMILY TRUST NO. 1 AND OTHERS.

Gujarat High Court · (1995) 119 CTR 150 : (1995) 211 ITR 575

Income Tax Act, 1961 — Section 161, 164, 80LWealth Tax Act, 1957 — Section 3

High Courts10 Dec 1993

Commissioner of Income Tax Vs Deepak Family Trust No. 1 and Others

Gujarat High Court · (1994) 210 ITR 358

Income Tax Act, 1961 — Section 159, 160, 160(1), 161, 162Wealth Tax Act, 1957 — Section 3

High Courts10 Dec 1993

H.K. (Investment) Co. Pvt. Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1994) 121 CTR 470 : (1995) 211 ITR 511

Income Tax Act, 1961 — Section 28, 36, 36(1), 57

High Courts10 Dec 1993

H.K. (Investment) Co. (P.) Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1995) 78 TAXMAN 497

Income Tax Act, 1961 — Section 256(1), 28, 36(1)(iii), 57(iii)

High Courts08 Dec 1993

Desaibhai Shanabhai Patel and Another Vs Bhulabhai Prabhudas Patel and Others

Gujarat High Court · (1994) 2 GLR 1647

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14, 29, 29(2), 32G, 5Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14, 29(2)

High Courts07 Dec 1993

Commissioner of Income Tax Vs Prashant J. Kinariwala

Gujarat High Court · (1995) 217 ITR 393

Income Tax Act, 1961 — Section 28, 60

High Courts03 Dec 1993Allowed

Devibehn Dudhabhai Vs Manager, Liberty Talkies and Another

Gujarat High Court · (1994) 2 LLJ 1207

Workmens Compensation Act, 1923 — Section 17, 28, 3, 8

High Courts01 Dec 1993

Rahubha Jivubha and Others Vs State of Gujarat

Gujarat High Court · (1995) 1 GLR 805

Constitution of India, 1950 — Article 227, 227

High Courts01 Dec 1993

Commissioner of Income Tax Vs Shree Digvijay Woollen Mills Ltd.

Gujarat High Court · (1994) 116 CTR 203 : (1995) 212 ITR 310 : (1995) 82 TAXMAN 420

Income Tax Act, 1961 — Section 116, 117, 118, 119, 119(3)

High Courts30 Nov 1993

Reserve Bank of India and Another Vs C.D. Chauhan and Others

Gujarat High Court · (1994) 1 GLR 35

Constitution of India, 1950 — Article 14, 226, 26(b)Industrial Disputes Act, 1947 — Section 25F, 25F

High Courts25 Nov 1993

Rajpath Club Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1995) 217 ITR 379

Income Tax Act, 1961 — Section 56, 57

High Courts24 Nov 1993

Maneklal Sakarchand Shah Vs Commissioner of Income Tax

Gujarat High Court · (1995) 217 ITR 362

Income Tax Act, 1961 — Section 139, 139(1), 139(4), 139(5), 153

High Courts23 Nov 1993

Rupabhai Bhalabhai Bharwad Vs State of Gujarat and Another

Gujarat High Court · (1994) 1 GLR 415

Criminal Procedure Code, 1973 (CrPC) — Section 482, 482Penal Code, 1860 (IPC) — Section 323Protection of Civil Rights Act, 1955 — Section 3, 3, 7, 7

High Courts22 Nov 1993

State of Gujarat Vs Prafulchandra Somchand Shah

Gujarat High Court · (1996) 2 GLR 272

Factories Act, 1948 — Section 2, 21, 21(1), 87, 88