High Courts09 Jul 1990
Porbandar Nagarpalika Vs State of Gujarat and Others
Gujarat High Court · (1991) 2 GLR 991
Bombay District Municipal Act, 1901 — Section 50, 50, 50(1), 50(1)
COURT ARCHIVE
Gujarat High Court judgments, 1990
221 judgments · page 8 of 12
High Courts07 Jul 1990
Jivanmal Jethamal Vs Mohmad Aliabdulla, Trust and Trustees Asgarali Ragu husain Mulla and Another
Gujarat High Court · AIR 1991 Guj 105
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29
High Courts07 Jul 1990
Kantibhai Parmabhai Vankar and Others Vs District Superintendent of Police and Others
Gujarat High Court · (1990) 2 GLR 1259
Bombay Police Act, 1951 — Section 5(b)Constables (Armed Branch, Unarmed Branch and Women Branch) Recruitment Rules, 1979 — Rule 3(b)(i)
High Courts03 Jul 1990
B.K. Shukla Vs Natverlal Ratanji Kevat and Others
Gujarat High Court · AIR 1992 Guj 57 : (1990) 2 GLR 495
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 48
High Courts29 Jun 1990
Rajkumar Motwani and Others Vs Dean, Medical College, S.S.G. Hospital, Baroda and Others
Gujarat High Court · AIR 1991 Guj 107 : (1991) 1 GLR 259
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33, 33
High Courts26 Jun 1990
Patel Lalji Devji Vs State of Gujarat
Gujarat High Court · (1990) 2 GLR 1240
Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 38, 8, 8(1), 8(2)Transfer of Property Act, 1882 — Section 53A
High Courts22 Jun 1990
Jashbhai Motibhai Patel Vs Hasmukhbhai Ravjibhai Patel
Gujarat High Court · (1990) 2 GLR 1296
Civil Procedure Code Amendment Act, 1976 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jun 1990
Kantilal Dhanji Narola Vs Collector and Another
Gujarat High Court · (1990) 2 GLR 1232
Gujarat Panchayats Act, 1961 — Section 23(g), 23(g)Representation of the People Act, 1951 — Section 9A
High Courts18 Jun 1990
Gujarat University Vs Dr. Sida Nitinkumar Laxmanbhai and Others
Gujarat High Court · (1991) 1 GLR 93
Constitution of India, 1950 — Article 14, 15, 16, 29, 46Contract Act, 1872 — Section 23, 23
High Courts18 Jun 1990
K.N. Patel Vs State of Gujarat and Another
Gujarat High Court · (1990) 2 GLR 1311
Gujarat Lower Revenue Qualifying Examination Rules, 1978 — Rule 4, 6
High Courts15 Jun 1990
State of Gujarat Vs Heirs of Ramsinh Laxmansinh and Others
Gujarat High Court · (1990) 2 GLR 1173
Bombay Court Fees Act, 1959 — Section 6(iv)(j)Transfer of Property Act, 1882 — Section 53
High Courts14 Jun 1990
Shri Rambhai alias Ramlo Khimchand Vs The State of Gujarat and Another
Gujarat High Court · (1991) CriLJ 3159
Bombay Police Act, 1951 — Section 56, 60Constitution of India, 1950 — Article 226Preventive Detention Act, 1950 — Section 3, 3(1), 7
High Courts12 Jun 1990
Gulabbhai Budhabhai Patel Vs District Magistrate and Others
Gujarat High Court · (1990) 2 GLR 1288
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5AGujarat Prevention of Anti-social Activities Act, 1985 — Section 6
High Courts12 Jun 1990
Union Bank of India, Bhavnagar Vs Narendra Plastics and Others
Gujarat High Court · AIR 1991 Guj 67 : (1991) CivCC 254 : (1990) 2 GLR 567
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 34Legal Services Authorities Act, 1987 — Section 19Usurious Loans Act, 1918 — Section 3
High Courts11 Jun 1990Allowed
Arvind Balashanker Joshi Vs State of Gujarat
Gujarat High Court · (1991) CriLJ 2241 : (1990) 2 GLR 1346
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 423, 435, 439Penal Code, 1860 (IPC) — Section 114, 120(B), 409, 420, 466
High Courts11 Jun 1990Allowed
Gujarat Pollution Control Board Vs Indian Chemicals Manufacturer and Others
Gujarat High Court · (1992) CriLJ 1024 : (1990) 2 GLR 590
Criminal Procedure Code, 1973 (CrPC) — Section 29Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 16, 17, 2, 23
High Courts07 Jun 1990
Sardarkhan Niwazkhan Pathan Vs State of Gujarat
Gujarat High Court · (1991) 1 GLR 173
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3, 4, 5
High Courts17 May 1990
Sida Nitinkumar Laxmankumar Laxmanbhai and Another Vs Gujarat University and Others
Gujarat High Court · AIR 1991 Guj 43 : (1990) 2 GLR 808
Constitution of India, 1950 — Article 14, 16Evidence Act, 1872 — Section 115Gujarat University Act, 1949 — Section 32
High Courts04 May 1990
Kirtisinh G. Rana Vs State of Gujarat and Others
Gujarat High Court · (1990) 2 GLR 1278
Constitution of India, 1950 — Article 227Gujarat Municipalities Act, 1963 — Section 38(1)(c), 38(1)(c)Gujarat Panchayats Act, 1961 — Section 25