High Courts12 Jan 1990Dismissed
Chandulal Jethalal Jaiswal Vs The Commissioner of Police and Others
Gujarat High Court · (1991) CriLJ 2864 : (1990) 1 GLR 599
Bombay Denatured Spirit Rules, 1959 — Rule 2(14), 23, 25, 26, 3Bombay Police Act, 1951 — Section 56Bombay Prohibition Act, 1949 — Section 2(10), 2(24), 2(43), 21, 67