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Gujarat High Court judgments, 1990

221 judgments · page 10 of 12

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High Courts02 Apr 1990

In Re: Rishi Enterprises

Gujarat High Court · (1992) 73 CompCas 271 : (1991) 2 GLR 1213

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High Courts31 Mar 1990Allowed

Vimlaben Bhupatsinh Barot Vs District Collector

Gujarat High Court · (1991) ACJ 342 : (1990) 2 GLR 1190

Motor Vehicles Act, 1988 — Section 161(3)(a)
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High Courts29 Mar 1990

Mahesh Sambhu Prasad Joshi Vs K.S. Verma and Others

Gujarat High Court · AIR 1991 Guj 72

Bombay Provincial Municipal Corporations Act, 1949 — Section 6
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High Courts26 Mar 1990Allowed

Nileshkumar Rameshchandra Dhruv Vs State of Gujarat

Gujarat High Court · (1991) CivCC 14 : (1991) 1 DMC 280 : (1990) 2 GLR 996

Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 125(3)
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High Courts23 Mar 1990

Apex Electricals Pvt. Ltd. Vs Union of India

Gujarat High Court · (1993) ECR 308 : (1992) 61 ELT 413

Central Excise Rules, 1944 — Rule 174Central Excises and Salt Act, 1944 — Section 11A, 2
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High Courts23 Mar 1990

Jashubhai Hiralal Gandhi and Others Vs Competent Authority and Deputy Collector and Others

Gujarat High Court · (1990) 2 GLR 1140

Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 33, 34, 6, 6(1)
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High Courts23 Mar 1990

Hiralal Udayram Vs State of Gujarat and Others

Gujarat High Court · (1990) 2 GLR 1039

Central Excise Rules, 1944 — Rule 57I
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High Courts23 Mar 1990

Prolite Engineering Co. Vs Union of India

Gujarat High Court · (1991) ECR 528 : (1995) 75 ELT 257 : (1990) 2 GLR 1092

Central Excise Rules, 1944 — Rule 174Central Excises and Salt Act, 1944 — Section 2
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High Courts21 Mar 1990

M.D. Parmar Vs State of Gujarat and Another

Gujarat High Court · (1991) 1 GLR 580

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High Courts20 Mar 1990

Aher Naran Vijanand Vs State of Gujarat and Another

Gujarat High Court · (1990) 2 GLR 1161

Constitution of India, 1950 — Article 226, 227
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High Courts17 Mar 1990

Dr. Prasant M. Bhansali Vs Gujarat University and Others

Gujarat High Court · (1990) 2 GLR 1168

Gujarat University Rules — Rule 1.2
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High Courts17 Mar 1990

Prasant M. Bhansali Vs Gujarat University

Gujarat High Court · AIR 1992 Guj 60 : (1990) 2 GLR 452

Constitution of India, 1950 — Article 226
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High Courts16 Mar 1990

State of Gujarat Vs Coromandal Investment Pvt. Ltd. and Others

Gujarat High Court · (1991) 71 CompCas 470

Companies Act, 1956 — Section 383A, 383A(2), 621(1A)
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High Courts13 Mar 1990Dismissed

State of Gujarat Vs Rajendra Khodabhai Deshdia and Others

Gujarat High Court · (1991) 2 ACC 89 : (1991) ACJ 638 : (1991) 63 FLR 854 : (1991) 1 GLR 42 : (1995) 3 LLJ 211

Workmens Compensation Act, 1923 — Section 2(1), 4, 4(1), 4(1)(C)
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High Courts09 Mar 1990

Commissioner of Income Tax Vs Grace Paper Industries Pvt. Ltd., Whitco Ltd., Amit Stampings and Narendra M. Lakhadia

Gujarat High Court · (1990) 83 CTR 1 : (1990) 183 ITR 591

Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 28, 29, 30, 31, 32
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High Courts08 Mar 1990Dismissed

Nanavaty Chemical Industries Vs Union of India (UOI)

Gujarat High Court · (1992) 43 ECR 329

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High Courts07 Mar 1990

Kandarpakumar Krishnakumar Dholakia and Others Vs Gujarat Public Service Commission and Another

Gujarat High Court · (1990) 2 GLR 1058

Constitution of India, 1950 — Article 14, 16, 309Gujarat Judicial Services Recruitment Rules, 1961 — Rule 5, 5(2)
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High Courts06 Mar 1990

Abidali Usmanali Saiyed Vs District Magistrate and Others

Gujarat High Court · (1991) 1 GLR 582

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High Courts06 Mar 1990

Jardullakhan Hanifkhan Pathan Vs State of Gujarat and Others

Gujarat High Court · (1991) 1 GLR 493

Constitution of India, 1950 — Article 22(5)Penal Code, 1860 (IPC) — Section 307, 323
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High Courts02 Mar 1990

Kumar Gangaram Vs Estate Officer, Gujarat Housing Board

Gujarat High Court · (1990) 2 GLR 1006

Bombay Civil Courts Act, 1869 — Section 12, 13Constitution of India, 1950 — Article 227Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 5, 7, 9
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