COURT ARCHIVE

Gujarat High Court judgments, 1983

233 judgments · page 9 of 12

High Courts06 Apr 1983

Dr. Himanshu Purshottamdas Bavishi and Others Vs State of Gujarat and Others

Gujarat High Court · (1983) 2 GLR 1414

Constitution of India, 1950 — Article 14Gujarat University Act, 1949 — Section 39Indian Medical Council Act, 1956 — Section 33

High Courts05 Apr 1983Dismissed

Dharamshi Polabhai Vs Champaklal Vashram and Others

Gujarat High Court · AIR 1983 Guj 217 : (1983) 2 GLR 1280

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 32 Rule 1, Order 32 Rule 12, Order 32 Rule 12(4), Order 32 Rule 14

High Courts04 Apr 1983

Vipinbhai R. Parekh Vs General Manager Western Railway, Bombay

Gujarat High Court · AIR 1984 Guj 41 : (1983) 2 GLR 1347

Arbitration Act, 1940 — Section 20, 9Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 115

High Courts01 Apr 1983

Ansarali Rakshak Vs Union of India (UOI), W. Rly. and Others

Gujarat High Court · (1983) 2 GLR 971

Constitution of India, 1950 — Article 226Railway Protection Force Rules, 1959 — Rule 44

High Courts01 Apr 1983Dismissed

The Officer on Special Duty (Land Acquisition), G.I.D.C., Ahmedabad Vs Kacharabhai Chunthabhai and Another

Gujarat High Court · AIR 1983 Guj 208 : (1984) 2 GLR 834

Land Acquisition Act, 1894 — Section 18, 23, 4, 54

High Courts30 Mar 1983Allowed

Kiritkumar Gandalal Shah Vs Indian Oil Corporation Ltd.

Gujarat High Court · AIR 1983 Guj 235 : (1983) 2 GLR 1102

Constitution of India, 1950 — Article 12, 14, 226

High Courts30 Mar 1983

Mahendrakumar Chandulal Vs Central Bank of India

Gujarat High Court · (1984) 1 GLR 237

Contract Act, 1872 — Section 151, 152, 152

High Courts30 Mar 1983

Sardar Vallabhbhai Patel Memorial Society and Another Vs State and Another

Gujarat High Court · (1983) 2 GLR 1329

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 35Constitution of India, 1950 — Article 299

High Courts23 Mar 1983Dismissed

Gujarat State Road Transport Corporation Vs Haribhai Vallabhbhai Darji and Others

Gujarat High Court · AIR 1983 Guj 210 : (1983) 2 GLR 916

Motor Vehicles Act, 1939 — Section 110B, 84

High Courts22 Mar 1983

Gujarat Water Supply Sewerage Board Vs Unique Electors (Gujarat) (Pvt.) Ltd. and Another

Gujarat High Court · (1983) 2 GLR 1390

Arbitration Act, 1940 — Section 30, 30, 33, 33Constitution of India, 1950 — Article 226, 226, 227Income Tax Act, 1961 — Section 5(7A)

High Courts18 Mar 1983

Ghanshyam Vijay Oil Mills and Others Vs Thacker Ranchhoddas Ratanshi and Others

Gujarat High Court · (1983) 2 GLR 1217

Partnership Act, 1932 — Section 59, 59, 69(1), 69(1)

High Courts18 Mar 1983Dismissed

Jethiben Vs Maniben and Another

Gujarat High Court · AIR 1983 Guj 194 : (1983) 2 GLR 993

Civil Procedure Code Amendment Act, 1877 — Section 32Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 , Order 1 Rule 10(1), Order 23 Rule 1, Order 23 Rule 1A

High Courts17 Mar 1983

Iqbal Ibrahim Shaikh Vs State

Gujarat High Court · (1983) 2 GLR 929

Criminal Procedure Code, 1973 (CrPC) — Section 248(2), 313Penal Code, 1860 (IPC) — Section 379, 379

High Courts16 Mar 1983

Banabibi Sikandarkhan and Another Vs Sikandarkhan Umarkhan and Another

Gujarat High Court · (1983) CriLJ 1382 : (1983) 2 GLR 1098

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts15 Mar 1983

Nagarbhai Motibhai Makwana Vs The District Panchayat, Mehsana

Gujarat High Court · AIR 1984 Guj 114 : (1983) 2 GLR 1211

Arbitration (Amendment) Act, 1944 — Section 14(2) , 14(2), 28, 30, 33Arbitration Act, 1940 — Section 14(1)Limitation Act, 1963 — Article 119

High Courts09 Mar 1983

Smt. Hansaben Girishkumar Vs Girishkumar Babulal Raja and Another

Gujarat High Court · (1984) 1 GLR 149

Limitation Act, 1963 — Section 5, 5

High Courts08 Mar 1983

Municipal Corporation of the City of Ahmedabad Vs Dena Bank

Gujarat High Court · (1984) 1 GLR 29

Bombay Municipal Boroughs Act, 1925 — Section 110Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 406Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(10)(b)(i)

High Courts08 Mar 1983

Hasmukhbhai Jugatram Raval Vs The Collector and Others

Gujarat High Court · (1983) 2 GLR 1301

Gujarat Co-operative Societies Act, 1961 — Section 145, 145D

High Courts07 Mar 1983

Natvarlal C. Shah, Food Inspector Vs Prabhatbhai Punjabhai and Another

Gujarat High Court · (1983) 22 GLR 76

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 16(1)(a)(i), 2(xiia), 2(xiia), 7

High Courts04 Mar 1983Allowed

Bai Anupa Ganpat and Others Vs Nareshchandra Laljibhai Patel

Gujarat High Court · AIR 1983 Guj 207 : (1983) 2 GLR 1000

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13